Showing 26011 - 26025 of 41947 judgements
21 January 1998
Supreme Court
3 pages
SHER SINGH & ORS. Vs SURINDER KUMAR & ORS.

Bench: S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: Appeal Civil 7425 of 1994

20 January 1998
Supreme Court
4 pages
U.P.S.E.B. Vs ATMA STEELS

Bench: B.N. KIRPAL,S.P. KURDUKAR
Case number: C.A. No.-000502-000502 / 1998
Diary number: 7856 / 1995
Advocates: Vs ASHOK KUMAR SINGH

20 January 1998
Supreme Court
3 pages
RAJ BAHADUR SHARMA (DEAD) THROUGH LRS. Vs U O I

Bench: S.P. BHARUCHA,K. VENKATASWAMI
Case number: C.A. No.-000313-000313 / 1998
Diary number: 79802 / 1996
Advocates: Vs ARVIND KUMAR SHARMA

20 January 1998
Supreme Court
4 pages
S.K. PARAMASIVAM Vs GOVT. OF TAMIL NADU .

Bench: S.P. BHARUCHA,V.N. KHARE
Case number: C.A. No.-004465-004465 / 1997
Diary number: 3877 / 1997
Advocates: R. AYYAM PERUMAL Vs

19 January 1998
Supreme Court
3 pages
LAND ACQ OFFICER CHITTOOR Vs L KAMALAMMA BY LRS

Bench: G.T. NANAVATI,S. RJENDRA BABU
Case number: C.A. No.-000247-000247 / 1998
Diary number: 79800 / 1996
Advocates: Vs KRISHNAMURTHI SWAMI

16 January 1998
Supreme Court
2 pages
ALMITRA H. PATEL Vs U O I

Bench: B.N. KIRPAL,V.N. KHARE
Case number: W.P.(C) No.-000888-000888 / 1996
Diary number: 80506 / 1996
Advocates: MANIK KARANJAWALA Vs

16 January 1998
Supreme Court
2 pages
STATE OF PUNJAB Vs RAJ SINGH

Bench: M.K. MUKHERJEE,K.T. THOMAS
Case number: Crl.A. No.-000082-000082 / 1998
Diary number: 10027 / 1997

16 January 1998
Supreme Court
2 pages
COMMTT.,MGMT.,D.A.V.DEGREE COLLEGE Vs DIRECTOR HIGH EDUCATION .

Bench: G.N. RAY,G.B. PATTANAIK
Case number: C.A. No.-000415-000415 / 1998
Diary number: 6315 / 1995
Advocates: Vs SATISH VIG

15 January 1998
Supreme Court
10 pages
MINOO MEHTA Vs SHAVAK D MEHTA

Bench: S.B. MAJMUDAR,M. JAGANNADHA RA.
Case number: Crl.A. No.-000069-000069 / 1998
Diary number: 13658 / 1997
Advocates: Vs RUSTOM B. HATHIKHANAWALA

15 January 1998
Supreme Court
6 pages
UNION OF INDIA & ORS. Vs SHRI RAM GOPAL AGARWAL & ORS

Bench: K. VENKATASWAMI,A.P. MISRA
Case number: Appeal Civil 4368 of 1991

15 January 1998
Supreme Court
7 pages
T.N. GODAVARMAN THIRUMULPAD,ENVIRONMENT AWARENESS FORUM Vs UNION OF INDIA & ORS., STATE OF J & K & ORS.

Bench: A.S. ANAND,B.N. KIRPAL

15 January 1998
Supreme Court
3 pages
SONELAL TIWARI Vs STATE OF MADHYA PRADESH

Bench: M.K. MUKHERJEE,S.P.
Case number: Appeal Criminal 664 of 1989

14 January 1998
Supreme Court
7 pages
TRANSOCEAN SHIPPING AGENCY P.LTD Vs BLACK SEA SHIPPING

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-000112-000112 / 1998
Diary number: 16593 / 1997
Advocates: Vs BIJAN KUMAR GHOSH

14 January 1998
Supreme Court
6 pages
DR. ASHOK KUMAR MAHESHWARI Vs STATE OF U.P. & ANR.

Bench: S. SAGHIR AHMAD,D.P. WADHWA
Case number: Appeal Civil 25 of 1991

14 January 1998
Supreme Court
3 pages
SCIENTIFIC ADVISOR TO RAKSHA MANTRI & ANR. Vs V. M. JOSEPH

Bench: S. SAGHIR AHMAD,D.P. WADHWA
Case number: Appeal Civil 3749 of 1992