Judgements

Vs

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: /
Diary number: 1 / 6228

BIHAR STATE HOUSING BOARD & ORS. Vs SATYA NARAYAN PRASAD (DEAD) BY THE LRS. & ORS

Bench: G.B. PATTANAIK,M. SRINIVASAN
Case number: Appeal Civil 395 of 1987

N M VEERAPPA Vs CANARA BANK

Bench: S. SAGHIR AHMAD,M. JAGANNADHA RAO.
Case number: C.A. No.-000467-000467 / 1998
Diary number: 13095 / 1997

DMAI Vs

Bench: S.C. AGRAWAL,B.N. KIRPAL,S. RAJENDRA BABU
Case number: C.A. No.-002141-002143 / 1982
Diary number: 63541 / 1982

DMAI Vs

Bench: CHIEF JUSTICE OF INDIA,M. SRINIVASAN
Case number: Crl.A. No.-000330-000330 / 1991
Diary number: 79955 / 1991
Advocates: ASHOK KUMAR SHARMA Vs

VINAYAK SHIVAJIRAO POL Vs STATE OF MAHARASHTRA

Bench: CHIEF JUSTICE OF INDIA,M. SRINIVASAN
Case number: Crl.A. No.-000595-000595 / 1997
Diary number: 9959 / 1997
Advocates: ABHA R. SHARMA Vs

KISHAN LAL Vs UNION OF INDIA & ANR.

Bench: B.N. KIRPAL,S.P. KURDUKAR
Case number: Appeal (civil) 1386 of 1987

STATE OF ANDHRA PRADESH Vs SUBBARAYUDU, V.C. & ORS.

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: Appeal Civil 5131 of 1992

U.P. AVAS EVAM VIKAS PARISHAD Vs JAINUL ISLAM

Bench: S.C. AGRAWAL,B.N. KIRPAL,V.N. KHARE
Case number: C.A. No.-006343-006343 / 1995
Diary number: 8055 / 1995
Advocates: P. K. JAIN Vs NAFIS A. SIDDIQUI

DMAI Vs

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Crl.A. No.-000614-000614 / 1990
Diary number: 75955 / 1990
Advocates: GP. CAPT. KARAN SINGH BHATI Vs

Vs

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: /
Diary number: 2 / 6218

Vs

Bench: B.N. KIRPAL,S.P. KURDUKAR
Case number: /
Diary number: 1 / 1338

DMAI Vs

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Crl.A. No.-000304-000304 / 1990
Diary number: 76829 / 1990
Advocates: SUSHIL KUMAR JAIN Vs

INDIAN RAILWAY SAS STAFF ASSOCIATION AND ORS. Vs UNION OF INDIA & ORS.

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: Appeal (civil) 4647 of 1992

SMT. BISMILLAH BEGUM (DEAD) M BY LRS. Vs RAHMATULLAH KHAN (DEAD) BY LRS.