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04 February 1998
Supreme Court 15 pages K K MODI Vs K N MODI
Bench: SUJATA V. MANOHAR,D.P. WADHWA |
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04 February 1998
Supreme Court 5 pages STATE OF U P Vs ASHOK KUMAR SAXENA
Bench: K.T. THOMAS,M. SRINIVASAN |
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04 February 1998
Supreme Court 5 pages UNION OF INDIA Vs RATI PAL SAROJ
Bench: SUJATA V. MANOHAR,D.P. WADHWA |
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04 February 1998
Supreme Court 12 pages B.RUDRAIAH Vs STATE OF KARNATAKA .
Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO |
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04 February 1998
Supreme Court 3 pages VIMAL KUMARI Vs STATE OF HARYANA
Bench: S. SAGHIR AHMAD,G.B. PATTANAIK |
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04 February 1998
Supreme Court 4 pages SHEIKH ABDUL HAMID Vs STATE OF M P
Bench: G.T. NANAVATI,V.N. KHARE |
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04 February 1998
Supreme Court 15 pages SODAN SINGH Vs N.D.M.C. & ORS.
Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO. |
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04 February 1998
Supreme Court 4 pages S.RM.M.CT.M. TIRUPPANI TRUST Vs THE COMMISSIONER OF INCOME TAX
Bench: SUJATA V. MANOHAR,D.P. WADHWA |
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04 February 1998
Supreme Court 6 pages SODAN SINGH Vs N.D.M.C. & OTHERS
Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO. |
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04 February 1998
Supreme Court 8 pages MIRAH EXPORTS PVT. LTD. Vs COLLECTOR OF CUSTOMS
Bench: S.C. AGRAWAL,G.T. NANATAVI |
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03 February 1998
Supreme Court 8 pages DMAI Vs
Bench: SUJATA V. MANOHAR,S.S.M. QUADRI |
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03 February 1998
Supreme Court 3 pages DMAI Vs
Bench: G.T. NANAVATI,B.N. KHARE |
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03 February 1998
Supreme Court 0 pages MEERA MASSEY Vs S.R. MEHROTRA
Case number: C.A. No.-013707-013707 / 1996 |
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03 February 1998
Supreme Court 9 pages BHARTIYA HOMEOPATHY COLLEGE Vs STUDENTS COUNCIL OF HOMEOPATHY M.COLLEGE
Bench: SUJATA V. MANOHAR,D.P. WADHWA |
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03 February 1998
Supreme Court 16 pages MEERA MASSEY Vs S.R. MEHROTRA
Bench: K. VENKATASWAMY,A.P. MISRA |