Showing 25921 - 25935 of 41947 judgements
19 February 1998
Supreme Court
6 pages
A.K. NAZEER SAHEB & ORS. Vs A.P. PUBLIC SERVICE COMMISSION & ORS.

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: Appeal Civil 87 of 1990

19 February 1998
Supreme Court
5 pages
RAM KUMAR & ANR. Vs STATE OF HARYANA

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Appeal Civil 1870 of 1982

18 February 1998
Supreme Court
7 pages
V.UTHIRAPATHI Vs ASHRAB ALI

Bench: S. SAGHIR AHMAD,M. JAGANNADHA RAO.
Case number: SLP(C) No.-004421-004421 / 1998
Diary number: 91 / 1998

18 February 1998
Supreme Court
9 pages
DMAI Vs

Bench: G.T. NANAVATI,SYED SHAH MOHAMMED QARDRI
Case number: Crl.A. No.-000273-000276 / 1988
Diary number: 70185 / 1988

18 February 1998
Supreme Court
3 pages
COMMISSIONER OF INCOME TAX, KARNATAKA Vs M/S BEDI & COMPANY PRIVATE LIMITED

Bench: SUJATA V. MANOHAR,SYED SHAH MOHAMMED QUADRI
Case number: Appeal Civil 4122 of 1983

17 February 1998
Supreme Court
2 pages
K.URMILA Vs RAJ KUMAR VERMA

Bench: S. SAGHIR A HMAD,M. JAGANNADHA RAO
Case number: C.A. No.-000841-000841 / 1998
Diary number: 10696 / 1997

17 February 1998
Supreme Court
9 pages
DMAI Vs

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-000474-000476 / 1984
Diary number: 67994 / 1984

17 February 1998
Supreme Court
8 pages
M.H. DEVENDRAPPA Vs THE KARNATAKA STATE SMALL INDUSTRIESDEVELOPMENT CORPORATION

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: Appeal Civil 3867 of 1988

13 February 1998
Supreme Court
3 pages
P.A. NARAYANAN Vs U.O.I. .

Bench: A.S. ANAND,S. RJENDRA BABU.
Case number: C.A. No.-000824-000824 / 1998
Diary number: 84761 / 1992

13 February 1998
Supreme Court
7 pages
VIJAY KUMAR SHROTRIYA Vs STATE OF U.P.

Bench: K. VENKATASWAMI,A.P. MISRA
Case number: C.A. No.-012086-012086 / 1996
Diary number: 15568 / 1994

13 February 1998
Supreme Court
4 pages
K A RAMESH Vs SUSHEELA BAI

Bench: S.B. MAJMUDAR,S.P. KURKUKAR
Case number: C.A. No.-000826-000826 / 1998
Diary number: 17933 / 1997
Advocates: Vs CHITRA MARKANDAYA

13 February 1998
Supreme Court
1 pages
CENTRAL BOARD OF SEC. EDUCATION Vs NIKHIL GULATI

Bench: CJI,B.N. KIRPAL,M. SRINIVASAN
Case number: SLP(C) No.-018853-018853 / 1997
Diary number: 16207 / 1997

12 February 1998
Supreme Court
5 pages
STATE OF U.P. Vs LAKHMI

Bench: CJI,K.T. THOMAS,M. SRINIVASAN
Case number: Crl.A. No.-000234-000234 / 1993
Diary number: 68919 / 1993
Advocates: AJIT SINGH PUNDIR Vs S. JANANI

12 February 1998
Supreme Court
3 pages
V.S. GOVINDASAMY (DECEASED) BY L.RS. Vs DIRECTOR OF LAND REFORMS .

Bench: K.T. THOMAS,M. SRINIVASAN
Case number: C.A. No.-000797-000797 / 1998
Diary number: 333 / 1996

12 February 1998
Supreme Court
2 pages
DMAI Vs

Bench: B.N. KIRPAL,A.P. MISRA
Case number: C.A. No.-003315-003316 / 1993
Diary number: 200621 / 1993