Judgements

02 March 1998
Supreme Court
9 pages

THE COMMISSIONER OF INCOME TAX, LUCKNOW. Vs U.P. FOREST CORPORATION.

Bench: B.N. KIRPAL,A.P. MSIRA
Case number: C.A. No.-000180-000182 / 1989
Diary number: 70339 / 1989
Advocates: B. KRISHNA PRASAD Vs

02 March 1998
Supreme Court
8 pages

TIRUMALA TIRUPATI DEVASTHANAMS Vs K.M. KRISHNAIAH

Bench: S.P. BHARUCHA,M. JAGANNADHA RAO
Case number: Appeal Civil 1484 of 1987

27 February 1998
Supreme Court
4 pages

RAVINDRA K RAI Vs STATE OF MAHARASHTRA

Bench: S.C. AGRAWAL,M. JAGANNADHA RAO,A.P. MISRA
Case number: W.P.(C) No.-000649-000649 / 1997
Diary number: 19470 / 1997
Advocates: Vs NAVIN PRAKASH

27 February 1998
Supreme Court
3 pages

NARENDRAKUMAR NAKHAT Vs M/S.NANDI HASBI TEXTILE MILLS

Bench: G.T. NANAVATI,SYED SHAH MOHAMMED QUADRI
Case number: C.A. No.-001292-001293 / 1998
Diary number: 8441 / 1997

27 February 1998
Supreme Court
5 pages

U.O.I. Vs DR. AKHILESH CHANDRA AGRAWAL

Bench: K. VENKATASWAMI,A.P. MISRA
Case number: C.A. No.-014747-014747 / 1996
Diary number: 78920 / 1996
Advocates: Vs SHAKIL AHMED SYED

27 February 1998
Supreme Court
3 pages

DR. A.K. MITRA. DG, C.S.I.R. & ANR. Vs D. APPA RAO & ANR.

Bench: K. VENKATASWAMI,A.P. MISRA
Case number: Appeal Civil 1037 of 1992

26 February 1998
Supreme Court
2 pages

VELAN KUTTY Vs STATE OF KERALA

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Crl.A. No.-002043-002043 / 1996
Diary number: 78910 / 1996
Advocates: Vs G. PRAKASH

26 February 1998
Supreme Court
5 pages

SHAIKH AYUB Vs STATE OF MAHARASHTRA

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Crl.A. No.-000020-000021 / 1998
Diary number: 22167 / 1997

26 February 1998
Supreme Court
14 pages

STATE OF PUNJAB Vs RAM L BAGGA

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO,A.P. MISRA
Case number: C.A. No.-001111-001111 / 1998
Diary number: 11565 / 1997

26 February 1998
Supreme Court
15 pages

RAJASTHAN PUBLIC SERVICE COMMISSION Vs CHANNAN RAM

Bench: S.B. MAJMUDAR,V.N. KHARE
Case number: C.A. No.-001108-001108 / 1998
Diary number: 6442 / 1997

26 February 1998
Supreme Court
1 pages

ALI AHMAD Vs STATE OF U.P.

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Crl.A. No.-001532-001532 / 1995
Diary number: 10540 / 1995
Advocates: LAWYERS ASSOCIATED Vs AJIT SINGH PUNDIR

26 February 1998
Supreme Court
2 pages

MANGE RAM & ANR. Vs THE STATE, DELHI ADMINISTRATION

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Appeal Criminal 688 of 1990

26 February 1998
Supreme Court
2 pages

SANKARA NAGAMALLESWARA RAO & ANR. Vs STATE OF ANDHRA PRADESH

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Appeal Criminal 691 of 1990

24 February 1998
Supreme Court
2 pages

Vs

Bench: G.B. PATTANAIK,M. SRINIVASAN
Case number: /
Diary number: 2 / 6118

24 February 1998
Supreme Court
4 pages

Vs

Bench: S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: /
Diary number: 1 / 1198