Judgements

GUDUR KISHAN RAO Vs SUTIRTHA BHATTACHARYA

Bench: S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-006525-006525 / 1994
Diary number: 15080 / 1994
Advocates: Vs TARA CHANDRA SHARMA

M/S. W. T. SUREN & CO. LTD. Vs THE COMMISSIONER OF INCOME TAX. BOMBAY

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: Appeal Civil 479 of 1985

UNION OF INDIA Vs A.P. BAJPAI

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-009190-009190 / 1995
Diary number: 72644 / 1994
Advocates: ANIL KATIYAR Vs

M/S OSWAL PRESSURE DIE CASTG.IND.HARYANA Vs PRESIDING OFFICER

Bench: G.T. NANAVATI,SYED SHAH MOHAMMED QUADRI
Case number: C.A. No.-001271-001271 / 1998
Diary number: 17232 / 1997
Advocates: Vs H. S. PARIHAR

STATE OF ORISSA Vs JANMEJOY DINDA

Bench: M.K. MUKHERJEE,K.T. THOMAS
Case number: Crl.A. No.-000219-000219 / 1998
Diary number: 707 / 1997
Advocates: Vs BIJAN KUMAR GHOSH

K N KARTHIKEYAN Vs M N SREENIVASAN

Bench: G.T. NANAVATI,SYED SHAH MOHAMMED QUADRI
Case number: C.A. No.-001270-001270 / 1998
Diary number: 12926 / 1997

MANORANJAN SINGH Vs STATE OF DELHI

Bench: G.T. NANAVATI,S.P. KURDUKAR.
Case number: Crl.A. No.-000888-000888 / 1997
Diary number: 13996 / 1997
Advocates: Vs D. S. MAHRA

CHHIDDA SINGH Vs DY DIRECTOR OF CONSOLIDATION

Bench: A.S. ANAND,K. VENKATASWAMI
Case number: R.P.(C) No.-000315-000315 / 1998
Diary number: 18921 / 1997

MARIYAPPA Vs STATE OF KARNATAKA

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: C.A. No.-000972-000974 / 1998
Diary number: 15454 / 1997

HIGH CT. OF JUDICATURE FOR RAJASTHAN Vs RAMESH CHAND PALIWAL

Bench: S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-000835-000835 / 1994
Diary number: 88762 / 1993
Advocates: Vs RR-EX-PARTE

STATE OF A P Vs VEDDULA VEERA REDDY

Bench: M.K. MUKHERJEE,S.P. KURDUKAR,K.T. THOMAS
Case number: Crl.A. No.-001631-001632 / 1996
Diary number: 76504 / 1996
Advocates: GUNTUR PRABHAKAR Vs G. NARASIMHULU

MANMOHAN GARG Vs M/S RADHA KRISHNA NARAYAN DAS THROUGH ITS PARTNERS

Bench: A.S. ANAND,B.N. KIRPAL,S. RAJENDRA BABU
Case number: Appeal (civil) 14200 of 1996

SHAMBHU DAYAL Vs SUBHASH CHANDRA AND OTHERS

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Appeal Criminal 178 of 1988

K. ASHOKAN & FIVE ORS. Vs STATE OF KERALA

Bench: M.K. MUKHERJEE,SYED SHAH MOHAMMED QUARDI.
Case number: Appeal Criminal 132 of 1997

MANORANJAN SINGH Vs STATE OF DELHI