Showing 25876 - 25890 of 41947 judgements
04 March 1998
Supreme Court
12 pages
U O I Vs BIJOY LAL GHOSH

Bench: M. VENKATASWAMI,A.P. MISRA
Case number: C.A. No.-012448-012448 / 1996
Diary number: 13461 / 1995
Advocates: P. PARMESWARAN Vs

04 March 1998
Supreme Court
4 pages
UNION OF INDIA Vs M/S. ORIENT ENTERPRISES &ANR.

Bench: S.C. AGRAWAL,S. SAGHIR AHMAD
Case number: C.A. No.-003374-003374 / 1991
Diary number: 74328 / 1991
Advocates: P. PARMESWARAN Vs

04 March 1998
Supreme Court
13 pages
SHOBHIT CHAMAR Vs STATE OF BIHAR

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Crl.A. No.-001084-001084 / 1997
Diary number: 19900 / 1997

04 March 1998
Supreme Court
9 pages
DMAI Vs

Bench: CJI,K.T. THOMAS,M. SRINIVASAN
Case number: C.A. No.-001735-001736 / 1989
Diary number: 72174 / 1989

04 March 1998
Supreme Court
5 pages
M/S GTC INDUSTRIES LIMITED Vs UNION OF INDIA & ORS

03 March 1998
Supreme Court
0 pages
K. ANJAIAH ETC. Vs K. CHANDRAIAH & ORS ETC.

Case number: C.A. No.-001402-001403 / 1995
Diary number: 16871 / 1994
Advocates: K. RAM KUMAR Vs

03 March 1998
Supreme Court
7 pages
KOVVURI SURYA BHASKARA REDDY Vs STATE OF A.P.

Bench: M.K. MUKHERJEE,SYED SHAH MOHAMMED QUADRI.
Case number: Crl.A. No.-000343-000343 / 1997
Diary number: 4643 / 1995
Advocates: Vs GUNTUR PRABHAKAR

03 March 1998
Supreme Court
5 pages
RAJAYYAN Vs STATE OF KERALA

Bench: M.K. MUKHERJEE,SYED SHAH MOHAMMED QUADRI
Case number: Crl.A. No.-001259-001260 / 1995
Diary number: 19541 / 1994
Advocates: M. P. VINOD Vs E. M. S. ANAM

03 March 1998
Supreme Court
3 pages
STATE OF GUJARAT Vs DILIPBHAI N PATEL

Bench: M.K. MUKHERJEE,K.T. THOMAS
Case number: Crl.A. No.-000258-000258 / 1998
Diary number: 15162 / 1997
Advocates: Vs ABHIJAT P. MEDH

03 March 1998
Supreme Court
2 pages
NACHHATTAR SINGH Vs STATE OF PUNJAB

03 March 1998
Supreme Court
2 pages
REWA RAM Vs TEJA AND ORS.

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Appeal Criminal 684 of 1989

03 March 1998
Supreme Court
2 pages
VARGHESE Vs STATE OF KERALA

02 March 1998
Supreme Court
25 pages
CENTRAL BUREAU OF INVESTIGATION Vs V.C. SHUKLA

Bench: M.K. MUKHERJEE,S.P. KURDUKAR,K.T. THOMAS
Case number: Crl.A. No.-000247-000256 / 1998
Diary number: 9683 / 1997
Advocates: Vs BINA GUPTA

02 March 1998
Supreme Court
5 pages
DMAI Vs

Bench: CJI,M.M. PUNCHHI,B.N. KIRPAL,K.T. THOMAS
Case number: C.A. No.-006815-006815 / 1983
Diary number: 65563 / 1983

02 March 1998
Supreme Court
7 pages
M/S.MODI CEMENTS LTD Vs KUCHIL KUMAR NANDI

Bench: M.K. MUKHERJEE,S.P. KURDUKAR,K.T. THOMAS
Case number: Crl.A. No.-000244-000246 / 1998
Diary number: 2463 / 1997
Advocates: BINU TAMTA Vs RANJAN MUKHERJEE