Showing 25861 - 25875 of 41947 judgements
06 March 1998
Supreme Court
6 pages
JOGINDER SINGH Vs STATE OF PUNJAB .

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Crl.A. No.-000918-000919 / 2001
Diary number: 5134 / 2000

06 March 1998
Supreme Court
24 pages
PALANI AMMAL Vs VISWANATHA CHETTIAR (DEAD)

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: C.A. No.-001481-001483 / 1998
Diary number: 5012 / 1997
Advocates: Vs M. A. CHINNASAMY

06 March 1998
Supreme Court
14 pages
COMMR. OF INCOME TAX Vs PARMESHWARI DEVI SULTANIA

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-000142-000142 / 1997
Diary number: 63134 / 1995
Advocates: B. KRISHNA PRASAD Vs

06 March 1998
Supreme Court
2 pages
STATE OF A.P. Vs MOHD. ABDUL SALEEM

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Crl.A. No.-000589-000589 / 1998
Diary number: 4361 / 1998
Advocates: GUNTUR PRABHAKAR Vs

06 March 1998
Supreme Court
5 pages
STATE OF W BENGAL Vs PRANAB R ROY

Bench: M.K. MUKHERJEE,K.T. THOMAS
Case number: Crl.A. No.-000270-000270 / 1998
Diary number: 12748 / 1997

05 March 1998
Supreme Court
3 pages
DMAI Vs

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Crl.A. No.-000513-000513 / 1991
Diary number: 79605 / 1991
Advocates: M. A. FIROZ Vs

05 March 1998
Supreme Court
2 pages
C I T, AP HYDERABAD Vs M/S.KONJETI MALLAIAH & CO.

Bench: G.T. NANAVATI,V.N. KHARE
Case number: C.A. No.-000122-000123 / 1991
Diary number: 79595 / 1991

05 March 1998
Supreme Court
6 pages
RENA DREGO Vs LALCHAND SONI ETC

Bench: M.M. PUNCHI CJI,S. SAGHIR AHMAD & K.T. THOMAS
Case number: C.A. No.-001410-001411 / 1998
Diary number: 14568 / 1997
Advocates: Vs TARA CHANDRA SHARMA

05 March 1998
Supreme Court
4 pages
SWARAN SINGH Vs STATE OF U.P. .

Bench: K.T. THOMAS,M. SHRINIVASAN
Case number: C.A. No.-005962-005962 / 1994
Diary number: 81828 / 1993
Advocates: Vs P. K. JAIN

05 March 1998
Supreme Court
7 pages
DMAI Vs

Bench: SUJATA V.MANOHAR,D.P. WADHWA
Case number: C.A. No.-005509-005509 / 1985
Diary number: 66652 / 1985
Advocates: GEETANJALI MOHAN Vs

05 March 1998
Supreme Court
9 pages
WASIM BEG Vs STATE OF U P

Bench: SUJATA V. MANOHAR,D.P. WADHWA.
Case number: C.A. No.-001469-001469 / 1998
Diary number: 12455 / 1997

05 March 1998
Supreme Court
15 pages
RONNY @ RONALD JAMES ALWARIS ETC. Vs STATE OF MAHARASHTRA

Bench: M.K. MUKHERJEE,SYED SHAH MOHAMMED QUADRI
Case number: Appeal Criminal 1064 of 1997

05 March 1998
Supreme Court
2 pages
BABU RAM AND ORS. Vs SATE OF PUNJAB

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Appeal Criminal 121 of 1991

04 March 1998
Supreme Court
0 pages
DMAI Vs

Case number: C.A. No.-001720-001721 / 1990
Diary number: 76742 / 1990

04 March 1998
Supreme Court
4 pages
UNION OF INDIA Vs K.SAVITRI .

Bench: S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-006201-006206 / 1995
Diary number: 4681 / 1995
Advocates: B. KRISHNA PRASAD Vs RR-EX-PARTE