Judgements

SHAROMANI GURDWARA PARBANDHAK COMMITTEE Vs MAHANT PURAN DASS CHELA(DEAD) BY LRS.

Bench: G.N. RAY,M. SRINIVASAN
Case number: C.A. No.-002511-002511 / 1998
Diary number: 71396 / 1989
Advocates: Vs ASHOK K. MAHAJAN

STATE OF HARYANA Vs BRIJ LAL MITTAL & ORS.

M/S. SUNIL ENTERORISES & ANR. Vs SBI COMMERCIAL & INTERNATIONALBANK LTD.

D M BAWALEKAR Vs PANDURANG D PARTE

Bench: S.C. AGRAWAL,S. RAJENDRA BABU
Case number: C.A. No.-003294-003294 / 1997
Diary number: 6340 / 1997
Advocates: V. D. KHANNA Vs K. J. JOHN

VIJAY KUMAR Vs UNION OF INDIA .

Bench: K.T. THOMAS,M. SRINIVASAN
Case number: W.P.(C) No.-000434-000434 / 1994
Diary number: 7991 / 1994
Advocates: K. J. JOHN Vs D. S. MAHRA

COMPETENT AUTHORITY, AHMEDABAD Vs AMRITLAL CHANDMAL JAIN

Bench: K.T. THOMAS,D.P. WADHWA
Case number: Crl.A. No.-000002-000002 / 1994
Diary number: 61434 / 1994

SECY.-CUM-CHIEF ENGR., CHANDIGARH Vs HARI OM SHARMA .

Bench: S. SAGHIR AHMAD,K.VENKATASWAMI,S. RAJENDRA BABU.
Case number: C.A. No.-005546-005546 / 1995
Diary number: 10083 / 1994
Advocates: NARESH BAKSHI Vs

UOI Vs SUBIR MUKHARJI

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: C.A. No.-001057-001057 / 1998
Diary number: 13245 / 1997

CHACKO , JACOB Vs STATE OF KERALA

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Appeal Criminal 741 of 1991

MR. GAJJAN SINGH AND ANR. Vs STATE OF PUNJAB

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Appeal Criminal 730 of 1991

K. CHANDRASEKHAR, MARIAM RASHEEDA, S.K. SHARMA, S. NAMBI NA Vs THE STATE OF KERALA & ORS.

Bench: M.K. MUKHERJEE,SYED SHAH MOHAMMED QUADRI
Case number: Appeal Criminal 489 of 1997

CHACKO , JACOB Vs STATE OF KERALA

DMAI Vs

Case number: C.A. No.-005164-005166 / 1990
Diary number: 76627 / 1990

DMAI Vs

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Crl.A. No.-000443-000445 / 1984
Diary number: 68197 / 1984

SHAIKH UMAR AHMED SHAIKH Vs STATE OF MAHARASHTRA

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Crl.A. No.-001185-001185 / 1997
Diary number: 19875 / 1997
Advocates: ANIS AHMED KHAN Vs