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12 May 1998
Supreme Court 6 pages DAVINDER BATHIA & ORS. Vs UNION OF INDIA & ORS.
Bench: C.B. PATTANAIK,A.P. MISRA |
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08 May 1998
Supreme Court 5 pages TANAUWWAR NABI KHAN Vs RASHIK AHMAD
Bench: S.C. AGRAWAL,S. SAGHIR AHMAD,A.P. MISRA |
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08 May 1998
Supreme Court 6 pages DMAI Vs
Bench: M.K. MUKHERJEE,SYED SHAH MOHAMMED QUADRI |
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08 May 1998
Supreme Court 8 pages ANURADHA BEDI Vs MUNICIPAL CORPN. OF DELHI .
Bench: S.C. AGRAWAL,M. SRINIVASAN |
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08 May 1998
Supreme Court 3 pages MOHD ZAHID Vs GOVT OF NCT OF DELHI
Bench: M.K. MUKHERJEE,G.B. PATTANAIK |
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08 May 1998
Supreme Court 39 pages KRISHNA KUMAR SINGH Vs STATE OF BIHAR .
Bench: SUJATA V. MANOHAR,D.P. WADHWA |
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08 May 1998
Supreme Court 16 pages M/S. ACQUEOUS VICTUALS PVT. LTD. Vs STATE OF U.P. .
Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO |
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08 May 1998
Supreme Court 9 pages INDIAN BANK Vs THE OFFICIAL LIQUIDATOR, CHEMMEENS EXPORTS (P) LTD. & ORS.
Bench: B.N. KIRPAL,SAYED SHAH MOHAMMED QUADRI |
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08 May 1998
Supreme Court 4 pages STATE OF KERALA Vs M.P. SHANTI VERMA JAIN
Bench: SUJATA V. MANOHAR. D.P. WADHWA |
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08 May 1998
Supreme Court 5 pages TANAUWWAR NABI KHAN Vs RASHIK AHMAD & ORS.
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06 May 1998
Supreme Court 0 pages STATE OF BIHAR Vs KAMLA PRASAD SINGH AND ORS.
Bench: G.T. NANAVATI,S.P. KURDUKAR |
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06 May 1998
Supreme Court 0 pages STATE OF BIHAR Vs KAMLA PRASAD SINGH AND ORS.
Case number: Appeal (crl.) 769 of 1989 |
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06 May 1998
Supreme Court 3 pages DMAI Vs
Bench: SUJATA V. MANOHAR,M. JAGANNADHA RAO |
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06 May 1998
Supreme Court 4 pages M/S ELECTRICAL CABLE DEVELOPMENT ASSOCIATION Vs M/S ARUN COMMERCIAL PREMISES COOPERATIVE HOUSING SOCIETY LT
Bench: A.S. ANAND,S. RAJEDNRA BABU |
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06 May 1998
Supreme Court 3 pages THE COMMISSIONER OF INCOME TAX, DELHI Vs M/S. HINDUSTAN TIMES LTD., NEW DELHI
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