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05 May 1998
Supreme Court 0 pages GURMESH PARKASH BISHNOI Vs STATE OF HARYANA
Case number: C.A. No.-002723-002723 / 1998 |
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05 May 1998
Supreme Court 2 pages MOHD. SULTAN GANAI Vs STATE OF JAMMU & KASHMIR
Bench: S.P. BHARUCHA,V.N. KHARE |
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05 May 1998
Supreme Court 4 pages INDIAN BANK Vs MAHARASHTRA STATE CO-OP.MKG.FEDN.LTD.
Bench: S.C. AGRAWAL. G.T. NANAVATI |
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05 May 1998
Supreme Court 4 pages INDIAN BANK Vs MAHARASHTRA STATE CO-OP.MKG.FEDN.LTD.
Bench: S.C. AGRAWAL. G.T. NANAVATI |
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05 May 1998
Supreme Court 11 pages REALVALUE APPLIANCES LTD Vs CANARA BANK
Bench: S. SAGHIR AHMAD,M. JAGANNADHA RAO |
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05 May 1998
Supreme Court 5 pages U O I Vs BALBIR SINGH
Bench: G.T. NANAVATI,S.P. KURDUKAR |
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05 May 1998
Supreme Court 3 pages STATE BANK OF INDIA & ORS. Vs STATE BANK OF INDIA CANTEEN EMPLOYEES' UNION & ORS.
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05 May 1998
Supreme Court 3 pages STATE BANK OF INDIA & ORS. Vs STATE BANK OF INDIA CANTEEN EMPLOYEES' UNION & ORS.
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04 May 1998
Supreme Court 4 pages DMAI Vs
Bench: SUJATA V. MANOHAR,S. RAJENDRA BABU |
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04 May 1998
Supreme Court 14 pages BENNY T.D. Vs REGISTRAR OF CO-OPERATIVE SOCIETIES &ANR
Bench: S. SAGHIR AHMAD,G.B. PATTANAIK |
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01 May 1998
Supreme Court 4 pages STATE OF RAJASTHAN Vs SANJAY KUMAR
Bench: M.K. MUKHERJEE,SYED SHAH MOHAMMED QUADRI |
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01 May 1998
Supreme Court 3 pages WELFARE ASSOCIATION OF ABSORBED CENTRAL GOVERNMENT EMPLOYEE Vs ARVIND VERMA & ORS.
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30 April 1998
Supreme Court 5 pages STATE OF HARYANA Vs BRIJ LAL MITTAL .
Bench: M.K. MUKHERJEE,SYED SHAH MOHAMMED QUADRI |
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30 April 1998
Supreme Court 3 pages SUNIL ENTPS. Vs SBI COMML. & INTNL. BANK LTD
Bench: S.C. AGRAWAL,S. RAJENDRA BABU |
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30 April 1998
Supreme Court 5 pages LABHA RAM AND SONS Vs STATE OF PUNJAB .
Bench: M.M. PUNCHHI,K.T. THOMAS,D.P. WADHWA |