Showing 25726 - 25740 of 41947 judgements
05 May 1998
Supreme Court
0 pages
GURMESH PARKASH BISHNOI Vs STATE OF HARYANA

Case number: C.A. No.-002723-002723 / 1998
Diary number: 21272 / 1997
Advocates: Vs NANDINI GORE

05 May 1998
Supreme Court
2 pages
MOHD. SULTAN GANAI Vs STATE OF JAMMU & KASHMIR

Bench: S.P. BHARUCHA,V.N. KHARE
Case number: C.A. No.-002569-002569 / 1998
Diary number: 11813 / 1997

05 May 1998
Supreme Court
4 pages
INDIAN BANK Vs MAHARASHTRA STATE CO-OP.MKG.FEDN.LTD.

Bench: S.C. AGRAWAL. G.T. NANAVATI
Case number: C.A. No.-002580-002581 / 1998
Diary number: 21439 / 1996
Advocates: Vs D. M. NARGOLKAR

05 May 1998
Supreme Court
4 pages
INDIAN BANK Vs MAHARASHTRA STATE CO-OP.MKG.FEDN.LTD.

Bench: S.C. AGRAWAL. G.T. NANAVATI
Case number: C.A. No.-002580-002581 / 1998
Diary number: 21439 / 1996
Advocates: Vs D. M. NARGOLKAR

05 May 1998
Supreme Court
11 pages
REALVALUE APPLIANCES LTD Vs CANARA BANK

Bench: S. SAGHIR AHMAD,M. JAGANNADHA RAO
Case number: C.A. No.-002572-002572 / 1998
Diary number: 12824 / 1997
Advocates: Vs PRAMOD B. AGARWALA

05 May 1998
Supreme Court
5 pages
U O I Vs BALBIR SINGH

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: C.A. No.-004736-004736 / 1996
Diary number: 637 / 1996
Advocates: B. KRISHNA PRASAD Vs

05 May 1998
Supreme Court
3 pages
STATE BANK OF INDIA & ORS. Vs STATE BANK OF INDIA CANTEEN EMPLOYEES' UNION & ORS.

05 May 1998
Supreme Court
3 pages
STATE BANK OF INDIA & ORS. Vs STATE BANK OF INDIA CANTEEN EMPLOYEES' UNION & ORS.

04 May 1998
Supreme Court
4 pages
DMAI Vs

Bench: SUJATA V. MANOHAR,S. RAJENDRA BABU
Case number: C.A. No.-000435-000441 / 1982
Diary number: 63644 / 1982

04 May 1998
Supreme Court
14 pages
BENNY T.D. Vs REGISTRAR OF CO-OPERATIVE SOCIETIES &ANR

Bench: S. SAGHIR AHMAD,G.B. PATTANAIK
Case number: C.A. No.-002554-002556 / 1998
Diary number: 7153 / 1997
Advocates: Vs BABY KRISHNAN

01 May 1998
Supreme Court
4 pages
STATE OF RAJASTHAN Vs SANJAY KUMAR

Bench: M.K. MUKHERJEE,SYED SHAH MOHAMMED QUADRI
Case number: Crl.A. No.-000532-000532 / 1998
Diary number: 8639 / 1997
Advocates: Vs K. L. JANJANI

01 May 1998
Supreme Court
3 pages
WELFARE ASSOCIATION OF ABSORBED CENTRAL GOVERNMENT EMPLOYEE Vs ARVIND VERMA & ORS.

30 April 1998
Supreme Court
5 pages
STATE OF HARYANA Vs BRIJ LAL MITTAL .

Bench: M.K. MUKHERJEE,SYED SHAH MOHAMMED QUADRI
Case number: Crl.A. No.-000529-000529 / 1998
Diary number: 10276 / 1997
Advocates: Vs R. D. UPADHYAY

30 April 1998
Supreme Court
3 pages
SUNIL ENTPS. Vs SBI COMML. & INTNL. BANK LTD

Bench: S.C. AGRAWAL,S. RAJENDRA BABU
Case number: C.A. No.-002510-002510 / 1998
Diary number: 79835 / 1996
Advocates: Vs GAGRAT AND CO

30 April 1998
Supreme Court
5 pages
LABHA RAM AND SONS Vs STATE OF PUNJAB .

Bench: M.M. PUNCHHI,K.T. THOMAS,D.P. WADHWA
Case number: C.A. No.-002505-002505 / 1998
Diary number: 5736 / 1996
Advocates: ABHA R. SHARMA Vs