Judgements

UNION OF INDIA Vs ASHOKE KUMAR BANERJEE

Bench: SUJATA V. MANOHAR,M. JAGANNADHA RAO
Case number: C.A. No.-002699-002699 / 1997
Diary number: 8738 / 1994
Advocates: C. V. SUBBA RAO Vs RESPONDENT-IN-PERSON

NAR BAHADUR BHANDARI Vs STATE OF SIKKIM .

Bench: M. SRINIVASAN,SYED SHAH MOHAMMED QUADRI
Case number: Crl.A. No.-000575-000577 / 1998
Diary number: 22049 / 1997
Advocates: KRISHNAMURTHI SWAMI Vs ASHOK MATHUR

VISHAL JEET Vs UNION OF INDIA AND ORS.

Case number: Contempt Petition (crl.) D4106 of 1998

HARSHAD SHANTILAL MEHTA Vs CUSTODIAN

Bench: SUJATA V. MANOHAR,S.P. KURDUKAR,D.P. WADHWA
Case number: C.A. No.-005326-005326 / 1995
Diary number: 6863 / 1995
Advocates: LATA KRISHNAMURTI Vs A. SUBBA RAO

THE KERALA STATE COOPERATIVE, MARKETING FEDERATION LIMITED. Vs COMMISSIONER OF INCOME TAX

Bench: S.C. AGRAWAL,S.P. KURGUKAR,S. RAJENDRA BABU
Case number: Appeal Civil 506 of 1994

UNION OF INDIA & ORS. Vs M/S. SANJEEV WOOLLEN MILLS

M/S HASIMARA INDUSTRIES LTD. Vs COMMISSIONER OF INCOME TAX WEST BENGAL-IX AND ANOTHER

Bench: SUJATA V. MANOHAR,S. RAJENDRA BABU
Case number: Appeal Civil 4766 of 1989

INDIAN RAYON & INDUST. LTD Vs COLLECTOR OF CENTRAL EXCISE,JAIPUR

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: C.A. No.-005819-005819 / 1994
Diary number: 13616 / 1994
Advocates: PREM SUNDER JHA Vs V. K. VERMA

M.C. MEHTA Vs UNION OF INDIA

Bench: A.S. ANAND,B.N. KIRPAL,V.N. KHARE
Case number: W.P.(C) No.-013029-013029 / 1985
Diary number: 63998 / 1985
Advocates: APPLICANT-IN-PERSON Vs

C.B.S.E. Vs P SUNIL KUMAR

Bench: SUJATA V. MANOHAR
Case number: C.A. No.-002662-002662 / 1998
Diary number: 18282 / 1997
Advocates: Vs L. K. PANDEY

MOHAN Vs STATE OF TAMIL NADU

Bench: M.K. MUKHERJEE,G.B. PATTANAIK
Case number: Crl.A. No.-001234-001237 / 1997
Diary number: 11901 / 1997
Advocates: Vs V. G. PRAGASAM

C.B.S.E. Vs P SUNIL KUMAR

Bench: SUJATA V. MANOHAR
Case number: C.A. No.-002662-002662 / 1998
Diary number: 18282 / 1997
Advocates: Vs L. K. PANDEY

MOHAN Vs STATE OF TAMIL NADU

Bench: M.K. MUKHERJEE,G.B. PATTANAIK
Case number: Crl.A. No.-001234-001237 / 1997
Diary number: 11901 / 1997
Advocates: Vs V. G. PRAGASAM

M/S. INDIAN RAYON & INDUSTRIES LTD., M/S. J.K. WHITE CEMENT Vs COLLECTOR OF CENTRAL EXCISE, JAIPUR

M.C. MEHTA Vs UNION OF INDIA AND OTHERS