Showing 25636 - 25650 of 41947 judgements
28 July 1998
Supreme Court
3 pages
GURNAM SINGH Vs STATE OF PUNJAB

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Appeal Criminal 563 of 1985

28 July 1998
Supreme Court
6 pages
STATE OF HIMACHAL PRADESH Vs SHRI MANOHAR SINGH THAKUR

Bench: SUJATA V. MANOHAR
Case number: Appeal Criminal 507 of 1989

27 July 1998
Supreme Court
6 pages
NATIONAL TEXTILES CORPN. Vs TAMIL NADU COOP. MKTG. FEDN.

Bench: S.C. AGARWAL,S.P. BHARUCHA
Case number: C.A. No.-003582-003583 / 1996
Diary number: 16810 / 1995

27 July 1998
Supreme Court
4 pages
STATE OF KARNATAKA Vs KAMPAIH

Bench: M.K. MUKHERJEE,SYED SHAH MOHAMMED QUADRI
Case number: Crl.A. No.-000722-000723 / 1998
Diary number: 18997 / 1996
Advocates: Vs ASHOK K. SRIVASTAVA

27 July 1998
Supreme Court
2 pages
VALVUE ARMATUREN V.U. BERATUNG GMBH&CO KG Vs NATIONAL FERTILIZER LTD. & ORS.

Bench: A.S. ANAND,D.P. WADHWA
Case number: Appeal (civil) 10640 of 1998

24 July 1998
Supreme Court
3 pages
THE COMMISSIONER OF INCOME TAX, BANGALORE Vs THE BANGALORE DISTT. COOP., CENTRAL BANK LTD.

23 July 1998
Supreme Court
1 pages
MD.MAHIRUDDIN Vs STATE OF BIHAR

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Crl.A. No.-000223-000223 / 1997
Diary number: 79747 / 1996
Advocates: Vs ANIL KUMAR JHA

23 July 1998
Supreme Court
4 pages
STATE OF J & K Vs MOHAMMAD MATEEN WANI

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: C.A. No.-003450-003450 / 1998
Diary number: 76523 / 1994
Advocates: Vs PURNIMA BHAT

23 July 1998
Supreme Court
5 pages
KAVITA Vs STATE OF TAMIL NADU

Bench: CJI,M. SRINIVASAN
Case number: Appeal Criminal 695 of 1992

23 July 1998
Supreme Court
3 pages
SANTOSH RANI JAIN & ANR. Vs STATE OF WEST BENGAL

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Appeal Criminal 483 of 1987

23 July 1998
Supreme Court
2 pages
STATE OF KARNATAKA Vs NARAYAN BABU SANADI AND ORS.

Bench: G.T. NANVATI,S.P. KURDUKAR
Case number: Appeal Criminal 334 of 1984

22 July 1998
Supreme Court
4 pages
JIYAJEERAO COTTON MILLS Vs DEV KUMAR HOLANI

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: C.A. No.-003420-003420 / 1998
Diary number: 1085 / 1997
Advocates: Vs B. K. SATIJA

22 July 1998
Supreme Court
3 pages
KARIMABEN K BAGAD Vs STATE OF GUJARAT

Bench: A.S. ANAND,V.N. KHARE
Case number: Crl.A. No.-000688-000688 / 1998
Diary number: 13318 / 1997
Advocates: Vs HEMANTIKA WAHI

22 July 1998
Supreme Court
5 pages
M/S.ROAD TRANSPORT CO. Vs BHAN SINGH

Bench: G.T. NANAVATI,SYED SHAH MOHAMMED QUADRI
Case number: C.A. No.-003421-003427 / 1998
Diary number: 15729 / 1997
Advocates: Vs M. K. DUA

22 July 1998
Supreme Court
5 pages
HARI RAM GUPTA (DEAD) THRU LR. Vs STATE OF U P

Bench: SUJATA V. MANOHAR,G.B. PATTANAIK
Case number: C.A. No.-003433-003433 / 1998
Diary number: 79840 / 1996
Advocates: Vs PRADEEP MISRA