Judgements

GANESH SHET Vs DR. C.S.G.K, SETTY .

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: C.A. No.-001347-001347 / 1988
Diary number: 69150 / 1988
Advocates: BHASKAR Y. KULKARNI Vs

GANESH SHET Vs DR. C.S.G.K, SETTY .

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: C.A. No.-001347-001347 / 1988
Diary number: 69150 / 1988
Advocates: BHASKAR Y. KULKARNI Vs

KANNAN & ANR. Vs TAMIL TALIR KALVI KAZHAGAM

Bench: K. VENKATASWAMI,A.P. MISRA
Case number: Appeal (civil) 1703 of 1997

KANNAN & ANR. Vs TAMIL TALIR KALVI KAZHAGAM

Bench: K. VENKATASWAMI,A.P. MISRA
Case number: Appeal Civil 1703 of 1997

UMESH VERMA Vs JAI DEVI BHANDARI

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: C.A. No.-001155-001155 / 1998
Diary number: 18264 / 1997
Advocates: BINA GUPTA Vs SURYA KANT

THE COMMISSIONER OF INCOME-TAX, MADHYA PRADESH, BHOPAL Vs H.H. MAHARANI USHA DEVI

Bench: SUJATA V. MANOHAR,S. RAJENDRA BABU
Case number: Appeal Civil 10004 of 1983

UMESH VERMA Vs JAI DEVI BHANDARI & ANR.

STATE OF AP Vs K MOHANLAL ETC

Case number: C.A. No.-002734-002735 / 1998
Diary number: 16009 / 1997

UNION OF INDIA Vs ASHOKE KUMAR BANERJEE

Bench: SUJATA V. MANOHAR,M. JAGANNADHA RAO
Case number: C.A. No.-002699-002699 / 1997
Diary number: 8738 / 1994
Advocates: C. V. SUBBA RAO Vs RESPONDENT-IN-PERSON

DIRECTOR OF EDUCATION(SEC.) Vs PUSHPENDRA KUMAR

Bench: S.C. AGRAWAL,S. SAGHIR AHMAD,M. SRINIVASAN
Case number: C.A. No.-002709-002709 / 1998
Diary number: 72770 / 1994
Advocates: Vs SHIVA PUJAN SINGH

UOI Vs M/S.SANJEEV WOOLLEN MILLS

Bench: SUJATA V. MANOHAR,B.N. KIRPAL
Case number: C.A. No.-002706-002706 / 1998
Diary number: 9027 / 1997
Advocates: P. PARMESWARAN Vs

Vs

Bench: S.P. BHARUCHA. M. JAGANNADHA RAO
Case number: /
Diary number: 68 / 688

R.C.SOOD Vs H.C. OF JUDICATURE AT RAJASTHAN .

Bench: A.S. ANAND,S.P. BHARUCHA,B.N. KIRPAL
Case number: W.P.(C) No.-000443-000443 / 1995
Diary number: 9208 / 1995

GRID CORPN. OF ORISSA LTD. Vs M/S.INDIAN CHARGE CHROME LTD.

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: C.A. No.-002686-002686 / 1998
Diary number: 3213 / 1998
Advocates: Vs B. VIJAYALAKSHMI MENON

HARSHAD SHANTILAL MEHTA Vs CUSTODIAN

Bench: SUJATA V. MANOHAR,S.P. KURDUKAR,D.P. WADHWA
Case number: C.A. No.-005326-005326 / 1995
Diary number: 6863 / 1995
Advocates: LATA KRISHNAMURTI Vs A. SUBBA RAO