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05 August 1998
Supreme Court 5 pages GOVERNMENT SERVANT CO-OPERATIVE HOUSE BUILDING SOCIETYLIMIT Vs UNION OF INDIA AND ORS.
Bench: SUJATA V. MANOHAR,M. SRINIVASAN |
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04 August 1998
Supreme Court 6 pages MATADIN Vs STATE OF MAHARASHTRA
Bench: M.K. MUKHERJEE,D.P. WADHWA |
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04 August 1998
Supreme Court 5 pages KALICHARAN MAHAPATRA Vs STATE OF ORISSA
Bench: CJI,K.T. THOMAS |
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04 August 1998
Supreme Court 5 pages Vs
Bench: SUJATA V. MANOHAR,M. SRINIVASAN |
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04 August 1998
Supreme Court 3 pages Vs
Bench: S.P. BHARUCHA,K. VENKATASWAMI |
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04 August 1998
Supreme Court 4 pages POLYCHEM LIMITED & ANR. Vs THE STATE OF MAHARASHTRA & ORS.
Bench: CJI,K. VENKATASWAMI |
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04 August 1998
Supreme Court 3 pages STATE THROUGH CBI Vs RAJ KUMAR JAIN
Bench: M.K. MUKHERJEE,D.P. WADHWA |
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04 August 1998
Supreme Court 6 pages KISHORE AMARSINGH MAHESHKAR, RAVINDRA @ RAVI BANSI GOHAR Vs THE STATE OF MAHARASHTRA & ORS.
Bench: M.K. MUKHERJEE,D.P. WADHWA |
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03 August 1998
Supreme Court 6 pages AJMERA HOUSING CORPN. Vs AMRIT M. PATEL (DEAD) BY LRS. .
Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO. |
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03 August 1998
Supreme Court 7 pages DMAI Vs
Bench: SUJATA V. MANOHAR,M. SRINIVASAN |
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31 July 1998
Supreme Court 0 pages PARAMJIT SINGH RANU Vs STATE OF PUNJAB
Case number: SLP(C) No.-023360-023360 / 1997 |
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31 July 1998
Supreme Court 5 pages DMAI Vs
Bench: M.M. PUNCHHI,SUJATA V. MANOHAR |
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30 July 1998
Supreme Court 3 pages SUGARCANE G&S SUGARS SHAREHOLDERS ASOCN. Vs T.N.POLLUTION CONTROL BOARD
Bench: A.S. ANAND,B.N. KIRPAL,V.N. KHARE |
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30 July 1998
Supreme Court 2 pages JAI PRAKASH Vs STATE OF HARYANA
Bench: G.T NANAVATI,S.P. KURDUKAR |
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30 July 1998
Supreme Court 3 pages Vs
Bench: S. SAGHIR AHMAD,G.B. PATTANAIK. |