Judgements

DMAI Vs

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Crl.A. No.-000633-000634 / 1991
Diary number: 79714 / 1991
Advocates: GP. CAPT. KARAN SINGH BHATI Vs

JAGDISH PRASAD AND ANR. Vs THE STATE OF UTTAR PRADESH

GHASI RAM AND OTHERS Vs CHAIT RAM SAINI AND OTHERS

Bench: S.P. BHARUCHA,V.N. KHARE
Case number: Appeal Civil 4935 of 1985

BAJAJ AUTO LTD. Vs COMPANY LAW BOARD & ORS.

Bench: B.N. KIRPAL,SYED SHAH MOHAMMED QUADRI
Case number: Appeal Civil 3480 of 1986

SHANKAR LAL Vs STATE OF HARYANA

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Appeal Criminal 46 of 1989

O.R.G. SYSTEMS Vs COLLECTOR OF CENTRAL EXCISE,VADODARA

Bench: SUJATA V. MANOHAR,K. VENKATASWAMI
Case number: C.A. No.-006060-006061 / 1994
Diary number: 14324 / 1994
Advocates: Vs V. K. VERMA

C. RANGASWAMAIAH Vs KARNATTAKA LOKAYUKTHA

Bench: K. VENKATASWAMI,M. JAGANNADHA RAO
Case number: SLP(C) No.-008758-008764 / 1998
Diary number: 7738 / 1998

HARJIT SINGH Vs STATE OF HARYANA

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Crl.A. No.-000477-000477 / 1998
Diary number: 5645 / 1998
Advocates: Vs PREM MALHOTRA

THE STATE OF BIHAR Vs RAM PADARATH SINGH & ORS.

Bench: G.T. NANAVATI,V.N. KHARE
Case number: Appeal Criminal 378 of 1989

TRUESTEES OF H.E.H. NIZAM'S PILGRIMAGE MONEY TRUST, HYDERAB Vs THE COLLECTOR OF ESTATE DUTY, HYDERABAD

SUBHASH Vs STATE OF HARYANA

P. MADHUSUDHAN REDDY (DEAD) BY LRS. Vs THE CONTROLLER OF ESTATE DUTY

Bench: SUJATA V. MANOHAR,D.P. WADHWA
Case number: Appeal Civil 356 of 1985

B.V.SIVAIAH Vs K.ADDANKI BABU

Bench: S.C. AGRAWAL,S.P. BHARUCHA,B.N. KIRPAL
Case number: C.A. No.-003798-003798 / 1996
Diary number: 18390 / 1994

MUNICIPAL CORPN. OF THANE Vs ASMACO PLASTIC IND.

Bench: S.C. AGRAWAL,G.B. PATTANAIK,S. RAJENDRA BABU
Case number: C.A. No.-003491-003491 / 1992
Diary number: 79562 / 1992

DMAI Vs

Bench: SUJAT V. MANOHAR,S. RAJENDRA BABU
Case number: C.A. No.-003832-003837 / 1989
Diary number: 72310 / 1989