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16 July 1998
Supreme Court 27 pages MEDICAL COUNCIL OF INDIA Vs STATE OF KARNATAKA
Bench: K.T. THOMAS,D.P. WADHWA |
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16 July 1998
Supreme Court 6 pages M/S. R.B. SHREERAM RELIGIOUS & CHARITABLE TRUST Vs THE COMMISSIONER OF INCOME-TAX, VIDARBHA, NAGPUR
Bench: SUJATA V. MANOHAR,S. RAJENDRA BABU |
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16 July 1998
Supreme Court 20 pages UNION OF INDIA & ANR. Vs M/S MUSTAFA & NAJIBAI TRADING CO., & ORS.
Bench: S.C. AGARWAL,V.N. KHARE |
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15 July 1998
Supreme Court 27 pages OM PRAKASH & ANR. Vs STATE OF U.P. & ORS.
Bench: S.B. MAJMUDAR,A.P. MISRA |
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14 July 1998
Supreme Court 8 pages DMAI Vs
Bench: S.C. AGRAWAL,S. SAGHIR AHMAD |
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14 July 1998
Supreme Court 10 pages MYURDHWAJ COOP. G.H.S. Vs PRESIDING OFFICER
Bench: G.B. PATTANAIK,A.P. MISRA |
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14 July 1998
Supreme Court 14 pages RAGHUBAR SINGH & ORS. Vs GULAB SINGH & ORS.
Bench: A.S. ANAND,V.N. KHARE |
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14 July 1998
Supreme Court 5 pages SMT. LAKHIYA DEVI, GIRJA YADAV & ORS. Vs GIRJA YADAV & ORS., THE STATE OF BIHAR
Bench: G.T. NANAVATI,V.N. KHARE |
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14 July 1998
Supreme Court 0 pages INDIAN OIL CORPN LTD Vs CHIEF INSP.OF FACTORIES HINOO
Case number: C.A. No.-003237-003237 / 1998 |
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14 July 1998
Supreme Court 0 pages CONSOLIDATED PHOTO & FINVEST LTD. Vs COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
Case number: C.A. No.-004196-004196 / 1989 |
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13 July 1998
Supreme Court 16 pages BRIJLALA PD. SINHA Vs STATE OF BIHAR
Bench: M.K. MUKHERJEE,G.B. PATTANAIK |
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13 July 1998
Supreme Court 5 pages BABULAL YADAV Vs HIGH COURT OF RAJASTHAN & ORS.
Bench: S.P. BHARUCHA,V.N. KHARE |
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10 June 1998
Supreme Court 2 pages VENMATHI SELVAM Vs STATE OF T.N.
Bench: G.T. NANAVATI,S.SAGHIR AHMAD |
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08 June 1998
Supreme Court 10 pages STATE OF M.P. Vs DHARAM BIR
Bench: S. SAGHIR AHMAD,G.B. PATTANAIK |
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28 May 1998
Supreme Court 2 pages S M F SULTAN ABDUL KADER Vs JT.SECY.,TO GOVT.OF INDIA
Bench: G.T. NANAVATI,S.SAGHIR AHMAD |