Showing 25591 - 25605 of 41947 judgements
10 August 1998
Supreme Court
4 pages
STATE OF ORISSA Vs STEEL AUTHORITY OF INDIA

Bench: CJI,K. VENKATASWAMI
Case number: C.A. No.-003693-003693 / 1998
Diary number: 78586 / 1991

07 August 1998
Supreme Court
4 pages
UNION OF INDIA Vs M. SURYANARAYANA RAO

Bench: M. SRINIVASAN,S.RAJENDRA BABU
Case number: C.A. No.-003752-003752 / 1998
Diary number: 13134 / 1997
Advocates: Vs L. K. PANDEY

07 August 1998
Supreme Court
7 pages
UNION OF INDIA Vs S.P.ANAND .

Bench: S.C. AGARWAL,A.S. ANAND,S. SAGHIR AHMAD
Case number: C.A. No.-003692-003692 / 1998
Diary number: 5909 / 1998

06 August 1998
Supreme Court
5 pages
PREM SINGH Vs STATE OF HARYANA

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Crl.A. No.-001032-001032 / 1997
Diary number: 17341 / 1997
Advocates: CHANDER SHEKHAR ASHRI Vs PREM MALHOTRA

06 August 1998
Supreme Court
3 pages
KULDEEP K MAHATO Vs STATE OF BIHAR

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Crl.A. No.-001181-001181 / 1997
Diary number: 17817 / 1997
Advocates: B. S. BANTHIA Vs

06 August 1998
Supreme Court
5 pages
DIR.GEN.INDIAN COUNCIL OF MED.R. Vs DR.ANIL KUMAR GHOSH

Bench: SUJATA V. MANOHAR,M. SRINIVASAN
Case number: C.A. No.-004073-004073 / 1991
Diary number: 74369 / 1991
Advocates: MADHU SIKRI Vs DEBA PRASAD MUKHERJEE

06 August 1998
Supreme Court
3 pages
BIHARILAL SONI Vs STATE OF M P

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Crl.A. No.-001142-001142 / 1997
Diary number: 8143 / 1997
Advocates: B. S. BANTHIA Vs

06 August 1998
Supreme Court
1 pages
PUTUR BESARA Vs STATE OF BIHAR

Bench: G.T. NAVATI,S.P. KURDUKAR
Case number: Crl.A. No.-000020-000020 / 1997
Diary number: 79748 / 1996

06 August 1998
Supreme Court
2 pages
STATE OF PUNJAB Vs JAGGA SINGH

Bench: G.T. NANVATI,S.P. KURDUKAR
Case number: Crl.A. No.-000012-000012 / 1998
Diary number: 20382 / 1997
Advocates: Vs DEBASIS MISRA

06 August 1998
Supreme Court
3 pages
MUNICIPAL COUNCIL, KHURAI Vs KRISHI UPAJ MANDI SAMITI, KHURAI AND OTHERS

Bench: A.S. ANAND,B.K. KIRPAL,V.N. KHARE
Case number: Appeal (civil) 1884 of 1994

06 August 1998
Supreme Court
4 pages
J&K STATE ROAD TRANSPORT CORPORATION, JAMMU & ANOTHER Vs OM PARKASH & OTHERS

05 August 1998
Supreme Court
6 pages
AVINDERVIR SINGH Vs STATE OF PUNJAB

Bench: G.T. NANAVATI,S.P. KURDUKAR,SYED SHAH MOHAMMED QUADRI
Case number: Crl.A. No.-000777-000777 / 1998
Diary number: 17813 / 1997
Advocates: Vs P. PARMESWARAN

05 August 1998
Supreme Court
4 pages
V RADHAKRISHNAN Vs S N LOGANATHA MUDALIAR

Bench: A.S. ANAND,B.N. KIRPAL,V.N. KHARE
Case number: C.A. No.-005005-005005 / 1997
Diary number: 2985 / 1997
Advocates: K. RAM KUMAR Vs K. K. MANI

05 August 1998
Supreme Court
5 pages
REVENUE DIVISIONAL OFFICER Vs A ARUNA

Bench: S.B. MAJUMUDAR,M. JAGANNADHA RAO
Case number: C.A. No.-003641-003641 / 1998
Diary number: 3930 / 1997
Advocates: Vs D. BHARATHI REDDY

05 August 1998
Supreme Court
3 pages
BRIJ BHUSHAN Vs KEWAL KUMAR

Bench: A.S. ANAND,B.N. KIRPAL. V.N. KHARE
Case number: C.A. No.-002755-002755 / 1998
Diary number: 15870 / 1997
Advocates: Vs R. C. GUBRELE