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30 July 1998
Supreme Court 3 pages STATE OF U.P. Vs SHATRUGHAN LAL & ANR.
Bench: S. SAGHIR AHMAD,G.B. PATTANAIK |
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29 July 1998
Supreme Court 2 pages SREERAMA MURTHY Vs STATE OF A P
Bench: G.T. NANAVATI,S.P. KURDUKAR |
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29 July 1998
Supreme Court 3 pages MAHARSHI DAYANAND UNIVERSITY Vs ANTO JOSEPH
Bench: S.P. BHARUCHA,K. VENKATASWAMI |
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29 July 1998
Supreme Court 5 pages M/S.DURGA OIL CO Vs STATE OF UP
Bench: G.B. PATTANAIK,A.P. MISRA |
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29 July 1998
Supreme Court 2 pages JAI PAL Vs STATE OF U.T.CHANDIGARH
Bench: M.K. MUKHERJEE,D.P. WADHWA |
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29 July 1998
Supreme Court 2 pages VENUGOPAL Vs STATE KARNATAKA
Bench: G.T. NANAVATI,S.P. KURDUKAR |
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29 July 1998
Supreme Court 6 pages CHANDRABHAGABAI & ORS. Vs RAMAKRISHNA & ORS.
Bench: S.B. MAJMUDAR,M. JJAGANNADHA RAO |
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29 July 1998
Supreme Court 4 pages C. TULASI PRIYA Vs A.P. STATE COUNCIL OF HIGHER EDUCATION & ORS.
Bench: S.P. BHARUCHA,K. VENKATASWAMI |
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29 July 1998
Supreme Court 2 pages NIHAL SINGH Vs K.K.GAMKHAR (DEAD) THROUGH UNION OF INDIA AND OTHERS
Bench: SUJATA V. MANOHAR,M. SRINIVASAN |
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29 July 1998
Supreme Court 2 pages ADYA SINGH Vs STATE OF BIHAR
Bench: G.T. NANAVATI,S.P. KURDUKAR |
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28 July 1998
Supreme Court 3 pages M.C.MEHTA Vs UNION OF INDIA .
Bench: A.S. ANAND,B.N. KIRPAL,V.N. KHARE |
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28 July 1998
Supreme Court 3 pages COMMR., CORPN. OF THE CITY OF BANGALORE Vs K.N. VASUDEVA MURTY (D) BY LRS.
Bench: K. VENKATASWAMI,A.P. MISRA |
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28 July 1998
Supreme Court 3 pages VIJRALA PARIPURNACHARY Vs STATE OF A.P.
Bench: CJI,K.T. THOMAS |
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28 July 1998
Supreme Court 2 pages SWARAN SINGH Vs STATE OF J&K
Bench: G.T. NANAVATI,S.P. KURDUKAR |
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28 July 1998
Supreme Court 2 pages RAM GOPAL Vs STATE OF RAJASTHAN
Bench: CJI,K.T. THOMAS |