Judgements

Vs

Bench: G.T. NANAVATI,G.P. KURDUKAR
Case number: /
Diary number: 3 / 0478

UNION OF INDIA KUNJ BIHARI SHARMA & ORS. Vs TARA CHAND SHARMA & ORS. UNION OF INDIA & ORS.

Bench: SUJATA V. MANOHAR,G.B. PATTANAIK

SRI BABU RAM ALIAS PRASAD Vs SRI INDRA PAL SINGH (DEAD) BY LRS.

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: Appeal Civil 2551 of 1977

STATE OF RAJASTHAN Vs RAMBHAROSE

Bench: M.K. MUKHERJEE,D.P. WADHWA
Case number: Crl.A. No.-002087-002087 / 1996
Diary number: 78987 / 1996
Advocates: Vs ASHOK K. MAHAJAN

TAJ MOHAMMAD KHAN Vs STATE OF KARNATAKA .

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: Crl.A. No.-000765-000765 / 1998
Diary number: 1928 / 1998
Advocates: PRASHANT KUMAR Vs

STATE OF M.P. Vs M/SINDORE IRON & STEELS MILLS PVT.LTD.

Bench: S.P. BHARUCHA,V.N. KHARE
Case number: C.A. No.-001987-001987 / 1995
Diary number: 1002 / 1994
Advocates: Vs UMESH BHAGWAT

COMMISSIONER OF INCOME-TAX, TAMIL NADU II, MADRAS Vs MADRAS AUTO SERVICE (P) LTD. ETC.

Bench: SUJATA V. MANOHAR,S. RAJENDRA BABU
Case number: Appeal Civil 6068 of 1983

A.P.S.R.T.C. Vs STATE TPT.APPELLATE TRIBUNAL, A.P.

Bench: S.C. AGRAWAL,S. SAGHIR AHMAD,M. SRINIVASAN
Case number: C.A. No.-003715-003715 / 1998
Diary number: 19969 / 1997

SONIC ELECTROCHEM Vs SALES TAX OFFICER

Bench: S.P. BHARUCHA,G.B. PATTANAIK
Case number: C.A. No.-006753-006753 / 1994
Diary number: 72464 / 1994
Advocates: VIVEK GAMBHIR Vs HEMANTIKA WAHI

C.G. GOVINDAN Vs STATE OF GUJARAT

Bench: D.P. WADHWA
Case number: C.A. No.-000400-000400 / 1997
Diary number: 76579 / 1996
Advocates: HARISH J. JHAVERI Vs HEMANTIKA WAHI

P.R. DESHPANDE Vs MARUTI BALARAM HAIBATTI

Bench: K.T. THOMAS
Case number: C.A. No.-004587-004587 / 1995
Diary number: 16122 / 1994
Advocates: HARESH RAICHURA Vs M. K. DUA

STATE OF A.P. Vs THAKKIDIRAM REDDY .

Bench: M.K. MUKHERJEE,D.P. WADHWA
Case number: Crl.A. No.-000458-000458 / 1996
Diary number: 19268 / 1995
Advocates: GUNTUR PRABHAKAR Vs D. BHARATHI REDDY

SURESH N. BHUSARE AND ORS. Vs STATE OF MAHARASHTRA

H.M.M. LTD. Vs DIRECTOR GENERAL, MONOPOLIES & RESTRICTED TRADE PRACTICESCO

Bench: S.P. BARUCHA,C.B. PATTANAIK
Case number: Appeal Civil 2939 of 1989

Vs

Bench: S.C. AGARWAL,M. SRINIVASAN,A.P. MISRA
Case number: /
Diary number: 68 / 688