Judgements

MOHAN SINGH Vs LATE AMER SINGH THR. THE LRS.

Bench: A.S. ANAND,M. SRINIVASAN
Case number: Appeal Civil 14918 of 1996

K MUTHUSWAMI GOUNDER Vs N. PALANIAPPA GOUNDER

Case number: Appeal (civil) 1860-61 of 1981

MANAGER,PANJRAPOLE DEUDAR Vs CHAKRAM M NAT

Bench: M.K. MUKHERJEE,SYED SHAH MOHAMMED QUADRI
Case number: Crl.A. No.-000889-000892 / 1998
Diary number: 14581 / 1997
Advocates: Vs HEMANTIKA WAHI

RAM NARAIN ARORA Vs ASHA RANI

Bench: A.S. ANAND,S. RAJENDRA BABU.
Case number: C.A. No.-008494-008494 / 1995
Diary number: 6354 / 1995
Advocates: BINU TAMTA Vs SAHARYA & CO.

DR. GURMUKH RAM MADAN Vs BHAGWAN DAS MADAN

Bench: A.S. ANAND,S. RAJENDRA BABU
Case number: Appeal Civil 268 of 1991

NATIONAL BUILDING CONST. CORPN. Vs S RAGHUNATHAN

Bench: S.C. AGRAWAL,S. SAGHIR AHMAD,M. SRINIVASAN
Case number: C.A. No.-004483-004483 / 1998
Diary number: 4745 / 1997
Advocates: Vs V. J. FRANCIS

SADANANDAN BHADRAN Vs MADHAVAN SUNIL KUMAR

Bench: M.K. MUKHERJEE,D.P. WADHWA
Case number: Crl.A. No.-000589-000589 / 1992
Diary number: 84102 / 1992
Advocates: G. PRAKASH Vs SHIV KUMAR SURI

STATE OF MAHARASHTRA Vs VIJAY VASANTRAO DESHPANDE

Bench: G.T. NANAVATI,S. RAJENDRA BABU
Case number: C.A. No.-004017-004017 / 1995
Diary number: 9103 / 1994

KALA Vs MADHO PARSHAD VIDYA

Bench: A.S. ANAND,D.P. WADHWA
Case number: C.A. No.-000997-000997 / 1997
Diary number: 1347 / 1997
Advocates: M. A. CHINNASAMY Vs ARUN K. SINHA

STATE OF W.B. Vs AJOY KUMAR BANERJEE

Bench: G.T.NANAVATI,. RAJENDRA BABU.
Case number: C.A. No.-012796-012796 / 1996
Diary number: 11139 / 1994
Advocates: Vs RANJAN MUKHERJEE

TRANSPORT MANAGER,PUNE MUN.CORPN. Vs VASANT GOPAL BHAGWAT(DEAD)BY LRS.

Bench: S.C. AGRAWAL,S. RAJENDRA BABU
Case number: C.A. No.-004472-004472 / 1998
Diary number: 79853 / 1996

SADHAN CHANDRA DEY Vs UNION OF INDIA

Bench: G.T. NANAVATI,S.RAJENDRA BABU
Case number: C.A. No.-014144-014146 / 1996
Diary number: 18602 / 1994
Advocates: CHANDAN RAMAMURTHI Vs SUSHMA SURI

STATE OF ORISSA Vs COMMR.OF LAND RECORDS & SETTLEMENT

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO.
Case number: C.A. No.-006335-006337 / 1995
Diary number: 15416 / 1994
Advocates: Vs SUDARSH MENON

SADHAN CHANDRA DEY AND ORS. Vs UOI AND ORA.

ALL INDIA DETENCE ESTATE EXPLOYEES ASSOCIATION. Vs UNION OF INDIA & ORS.

Bench: G T NANAVATI,S RAJENDRA BABU.
Case number: Appeal Civil 11418 of 1995