Showing 25561 - 25575 of 41947 judgements
19 August 1998
Supreme Court
3 pages
AKKANISSERY GOVINDAN NAMBIAR Vs KARIYATH RAGHAVAN

Bench: A.S. ANAND,V.N. KHARE
Case number: C.A. No.-009862-009862 / 1996
Diary number: 8019 / 1995
Advocates: Vs RAMESH BABU M. R.

19 August 1998
Supreme Court
5 pages
PANCHHI Vs STATE OF U.P.

Bench: K.T. THOMAS,SYED SHAH MOHAMMED QUADRI
Case number: Crl.A. No.-000333-000335 / 1998
Diary number: 4692 / 1998
Advocates: Vs AJIT SINGH PUNDIR

19 August 1998
Supreme Court
13 pages
Vs

Bench: S.C. AGARWAL,S.P. BHARUCHA,B.N. KIRPAL
Case number: /
Diary number: 2 / 6568

19 August 1998
Supreme Court
5 pages
RAMKUMAR MADHUSUDHAN PATHAK Vs STATE OF GUJARAT

Bench: M.K. MUKHERJEE,D.P. WADHWA
Case number: Crl.A. No.-000511-000511 / 1995
Diary number: 5639 / 1995
Advocates: ABHIJAT P. MEDH Vs HEMANTIKA WAHI

19 August 1998
Supreme Court
5 pages
M/S. MAHALUXMI RICE MILLS & ORS. Vs STATE OF U.P. & ORS.

Bench: K.T. THOMAS,SYED SHAH MOHAMMED QUADRI
Case number: Appeal Civil 555 of 1997

18 August 1998
Supreme Court
3 pages
MAHARASHTRA HYBRID SEEDS CO. LTD. Vs ALAVALAPATI CHANDRA REDDY .

Bench: K. VENKATASWAMI
Case number: C.A. No.-005163-005163 / 1995
Diary number: 16768 / 1993
Advocates: S. C. BIRLA Vs GUNTUR PRABHAKAR

18 August 1998
Supreme Court
4 pages
P P RASTOGI Vs PRAVESH SOTI

Bench: G.T. NANAVATI,S.P. KURDUKAR
Case number: C.A. No.-004027-004028 / 1998
Diary number: 5462 / 1997
Advocates: Vs PRAMOD DAYAL

18 August 1998
Supreme Court
4 pages
RAM PRASAD RAJAK Vs NAND KUMAR & BORS. & ANR.

Bench: A.S. ANAND,M. SRINIVASAN
Case number: Appeal Civil 95 of 1997

14 August 1998
Supreme Court
4 pages
CHANDRESHWAR NARAIN DUBEY Vs U.O.I. .

Bench: SUJATA V. MANOHAR,S. RAJENDRA BABU
Case number: C.A. No.-004569-004569 / 1996
Diary number: 81900 / 1993
Advocates: GOPAL SINGH Vs ANIL KATIYAR

14 August 1998
Supreme Court
6 pages
UNION OF INDIA AND ORS. Vs SHRI B. DEV

14 August 1998
Supreme Court
14 pages
FOOD CORPORATION OF INDIA ETC.ETC. Vs OM PRAKASH SHARMA & ORS.

Bench: S.C. AGARWAL,M. SRINIVASAN,A.P. MISRA
Case number: Appeal Civil 3969 of 1998

14 August 1998
Supreme Court
7 pages
SMT. SATYA GUPTA ALIAS MADHU GUPTA Vs BRIJESH KUMAR

Bench: M.M. PUNCHI CJI,K. Venkataswami
Case number: Appeal Civil 4012 of 1983

13 August 1998
Supreme Court
2 pages
SURJAN SINGH Vs STATE OF HARYANA

Bench: G.T. NANAVATI,S.P. KURDUKAR.
Case number: Crl.A. No.-000833-000833 / 1997
Diary number: 12657 / 1997
Advocates: UGRA SHANKAR PRASAD Vs PREM MALHOTRA

13 August 1998
Supreme Court
8 pages
UNION OF INDIA Vs SHRIPATI NARAIN DUBEY

Bench: S.C. AGRAWAL,M. SRINIVASAN,A.P. MISRA
Case number: C.A. No.-001755-001755 / 1991
Diary number: 76889 / 1991
Advocates: C. V. SUBBA RAO Vs S. K. VERMA

13 August 1998
Supreme Court
3 pages
ASHOK CHATURVEDI Vs SHITUL H CHANCHANI

Bench: SUJATA V. MANOHAR,G.B. PATTANAIK
Case number: Crl.A. No.-000811-000811 / 1998
Diary number: 13391 / 1997