Judgements

JANGEER SINGH Vs STATE OF RAJASTHAN

Bench: M.K. MUKHERJEE,D.P. WADHWA
Case number: Crl.A. No.-000912-000912 / 1997
Diary number: 13342 / 1997
Advocates: SUDHIR KUMAR GUPTA Vs GP. CAPT. KARAN SINGH BHATI

PATEL VALMIK HIMATLAL Vs PATEL MOHANLAL MULJIBHAI

Bench: A.S. ANAND,D.P. WADHWA
Case number: C.A. No.-007153-007153 / 1996
Diary number: 4977 / 1995
Advocates: HARESH RAICHURA Vs

DR. L.P. MISRA Vs STATE OF U.P.

LAND ACQUISITION OFFICER Vs JASTI ROHINI

Bench: A.S. ANAND,G.T. NANAVATI
Case number: C.A. No.-008743-008744 / 1994
Diary number: 75713 / 1994
Advocates: GUNTUR PRABHAKAR Vs B. KANTA RAO

CANARA BANK Vs MANGESH SITARAM CHANDEKAR

Bench: A.S.ANAND,M SRINIVASAN,S. RAJENDRA BABU.
Case number: C.A. No.-004287-004287 / 1998
Diary number: 19084 / 1997
Advocates: PRAMOD B. AGARWALA Vs GUNTUR PRABHAKAR

CANARA BANK Vs P.R.N.UPAADHYAYAA

Bench: A.S> ANAND,M.SRINIVASAN,S. RAJENDRA BABU.
Case number: C.A. No.-004286-004286 / 1998
Diary number: 9655 / 1997
Advocates: PRAMOD B. AGARWALA Vs H. S. PARIHAR

HYDRO-ELECTRIC EMPLOYEES UNION,U.P. Vs SUDHIR KUMAR SHARMA

Bench: SUJATA V. MANOHAR,G.B. PATTANAIK
Case number: C.A. No.-003462-003462 / 1996
Diary number: 13888 / 1995
Advocates: PUNIT DUTT TYAGI Vs PRADEEP MISRA

DR. DURYODHAN SAHU AND ORS. Vs JITENDRA KUMAR MISHRA AND ORS.

Bench: S.C.AGARWAL,S. SAGHIR AHMAD,M SRINIVASAN.
Case number: Appeal Civil 4215 of 1998

RAM SUNDER YADAV & ORS. Vs THE STATE OF BIHAR

Bench: M.K. MUKHERJEE,G.T. NANAVATI,D.P. WADHWA
Case number: Appeal Criminal 1608 of 1995

GUJARAT AMBUJA CEMENT Vs UNION OF INDIA .

Bench: S.B. MAJMUDAR,M. JAGANNADHA RAO
Case number: C.A. No.-002245-002245 / 1996
Diary number: 89540 / 1993
Advocates: Vs ANIP SACHTHEY

MAVUNGAL PATHUMMA Vs UNION OF INDIA .

Bench: G.T. NANAVATI
Case number: Crl.A. No.-000858-000858 / 1998
Diary number: 4655 / 1998
Advocates: Vs G. PRAKASH

BISHUNDEO NARAIN RAI (DEAD)BY LRS. Vs ANMOL DEVI .

Bench: K. VENKATASWAMI,SYED SHAH MOHAMMED QUADRI
Case number: C.A. No.-001786-001786 / 1980
Diary number: 62941 / 1980
Advocates: S.K. SINHA Vs RAJESH PRASAD SINGH

STATE OF BIHAR Vs BIHAR RAJYA SAHKARITA P.S.SANGH

Bench: K. VENKATASWAMI,S. RAJENDRA BABU
Case number: C.A. No.-007357-007357 / 1996
Diary number: 9615 / 1995
Advocates: ANIL KUMAR JHA Vs K. N. RAI

MUNESHWAR (DEAD BY LRS. Vs RAJA MOHAMMAD KHAN & ORS.

Bench: M.K. MUKHERJEE,D.P. WADHWA
Case number: Appeal Civil 2057 of 1984

Vs

Bench: S. SAGHIR AHMAD,K.T. THOMAS
Case number: /
Diary number: 1 / 0198