Judgements

SAYAR PURI Vs STATE OF RAJASTHAN

Bench: G.T. NANAVATI,S.P.KURDUKAR
Case number: Crl.A. No.-000224-000224 / 1997
Diary number: 2676 / 1997
Advocates: PREM SUNDER JHA Vs GP. CAPT. KARAN SINGH BHATI

BAIJ NATH SHARMA Vs HON'BLE RAJASTHAN HIGH COURT AT JODHPUR AND ANOTHER

STATE OF PUNJAB Vs GURCHARAN SINGH

Bench: G.T. NANAVATI,S.P.KURDUKAR
Case number: Appeal Criminal 669 of 1991

C.K. ANTONY Vs B. MURALEEDHARAN

Bench: S. SAGHIR AHMAD,K. VENKATASWAMI,S. RAJENDRA BABU
Case number: C.A. No.-011527-011527 / 1995
Diary number: 7157 / 1995
Advocates: MALINI PODUVAL Vs C. N. SREE KUMAR

SAMEE KHAN Vs BINDU KHAN

Bench: S. SAGHIR AHMAD,K.T. THOMAS
Case number: SLP(C) No.-011992-011992 / 1998
Diary number: 9945 / 1998

MUTHAIAH SEKHAR Vs NESAMONY TRANSPORT CORPN. LTD.

Bench: K. VENKATASWAMI,A.P. MISRA
Case number: C.A. No.-013391-013391 / 1996
Diary number: 63142 / 1995
Advocates: MALINI PODUVAL Vs ARPUTHAM ARUNA AND CO

Vs

Bench: S. SAGHIR AHMAD,K.T. THOMAS
Case number: /
Diary number: 2 / 6148

JAGDISH BUDHROJI PUROHIT Vs STATE OF MAHARASHTRA

Bench: G.T. NANAVATI,S.P.KURDUKAR.
Case number: Crl.A. No.-001764-001764 / 1996
Diary number: 78921 / 1996

SAMIR CHANDA Vs MANAGING DIRECTOR, ASSAM STATE TPT.CORP.

Bench: K. VENKATASWAMI,A.P. MISRA
Case number: C.A. No.-010755-010755 / 1995
Diary number: 12803 / 1995
Advocates: C. N. SREE KUMAR Vs RR-EX-PARTE

LASHKARI RAM & ORS Vs MAST RAM TANTA & ANR.

Bench: G.T.NANAVATI,S.P.KURDUKAR
Case number: Appeal Criminal 226 of 1983

U.P.STATE ROAD TRANSPORT CORPN. Vs REGOPMA; TRANSPORT AUTHORITY AND ORS.

U.P.STATE ROAD TRANSPORT CORPN., LUCKNOW Vs SANJEEV KUMAR & ORS. ETC.

SHEEL CHAND Vs PRAKASH CHAND

Bench: A.S.ANAND,B.N.KIRPAL
Case number: Appeal (civil) 14738 of 1996

U.P.STATE ROAD TRANSPORT CORPN. Vs REGOPMA; TRANSPORT AUTHORITY AND ORS.

U.P.STATE ROAD TRANSPORT CORPN., LUCKNOW Vs SANJEEV KUMAR & ORS. ETC.