Judgements

VIJAY PAL Vs STATE OF HARYANA

Bench: G.T.NANAVATI,S.P.KURDUKAR
Case number: Crl.A. No.-001183-001183 / 1998
Diary number: 8453 / 1998

ASHIRWAD ISPAT UDYOG Vs STATE LEVEL COMMITTEE

Bench: S.P. Bharucha,S. Rajendra Babu
Case number: C.A. No.-012518-012520 / 1996
Diary number: 76652 / 1996
Advocates: PRAVEEN KUMAR Vs

ASHIRWAD ISPAT UDYOG Vs STATE LEVEL COMMITTEE

Bench: S.P. BHARUCHA,S. RAJENDRA BABU
Case number: C.A. No.-012518-012520 / 1996
Diary number: 76652 / 1996
Advocates: PRAVEEN KUMAR Vs

HOPE PLANTATIONS LTD. Vs TALUK LAND BOARD PEERMADE & ANR.

Bench: K.T. THOMAS,D.P.WADHWA,,SYED SHAH MOHAMMED QUADRI.
Case number: Appeal Civil 540 of 1986

KANWAR SINGH Vs UNION OF INDIA

Case number: C.A. No.-007690-007690 / 1994
Diary number: 81944 / 1993
Advocates: Vs B. KRISHNA PRASAD

KARNATAKA PAWN BROKERS ASSON. Vs STATE OF KARNATAKA .

Bench: S.P.BHARUCHA,K.VENKATASWAMI
Case number: C.A. No.-007321-007327 / 1995
Diary number: 81935 / 1993
Advocates: S. R. SETIA Vs M. VEERAPPA

M/S.FLUID TECH INDUSTRIES Vs M/S.HEMCO MINING & SMELTING LTD.&ORS

Bench: S.B.MAJMUDAR,M.JAGANNADHA RAO
Case number: C.A. No.-001802-001802 / 1998
Diary number: 1318 / 1998

KARNATAKA PAWN BROKERS ASSON. Vs STATE OF KARNATAKA .

Bench: S.P.BHARUCHA,K.VENKATASWAMI
Case number: C.A. No.-007321-007327 / 1995
Diary number: 81935 / 1993
Advocates: S. R. SETIA Vs M. VEERAPPA

THE DAILY PARTAP Vs THE REGIONAL PROVIDENT FUND COMMISSIONER, PUNJAB, HARYANA,H

E S I C Vs M/S.M M SURI & ASSOCIATES

Case number: C.A. No.-005640-005640 / 1997
Diary number: 11969 / 1997
Advocates: V. J. FRANCIS Vs ARUN K. SINHA

LIVING MEDIA INDIA LTD. Vs THE UNION OF INDIA .

Case number: W.P.(C) No.-001103-001103 / 1989
Diary number: 64361 / 1989
Advocates: Vs A. SUBBA RAO

RAJENDRA P. SINGH Vs RAMESHWAR PD.

Bench: S.SAGHIR AHMAD,K.T. THOMAS.
Case number: SLP(C) No.-015042-015042 / 1998
Diary number: 5804 / 1998

WAMANRAO KESHAVRAO DESHMUKH Vs DINKARRAO BHAUSAHEB DESHMUKH .

Bench: S.P. KURDUKAR,M. JAGANNADHA RAO.
Case number: C.A. No.-002250-002250 / 1991
Diary number: 74405 / 1991
Advocates: A. S. BHASME Vs

RAJENDRA PRATAP SINGH Vs RAMESHWAR PRASAD

IN THE SUPREME COURT OF INDIA Vs CIVIL ADVISORY JURISDICTION

Bench: S.P.BHARUCHA, M.K.MUKHERJEE, S.B.MAJMUDAR, SUJATA V.MANOHAR,G.T.NANAVATI