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04 February 1999
Supreme Court 0 pages Vs
Case number: / |
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04 February 1999
Supreme Court 0 pages C.I.T., CALCUTTA Vs SUGAULI SUGAR WORKS P.LTD.
Case number: C.A. No.-002344-002344 / 1992 |
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04 February 1999
Supreme Court 0 pages BALDEV SINGH DHINGRA AND OTHERS Vs MADAN LAL GUPTA AND OTHERS
Case number: Appeal (civil) 2478 of 1989 |
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04 February 1999
Supreme Court 2 pages SHRI R.V. LYNGDOH Vs STATE (DELHI) SPL. ESTABLISHMENT
Bench: G.T. NANAVATI,,N. SANTOSH HEGDE |
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03 February 1999
Supreme Court 0 pages KAMMARI BRAHMAIAH Vs PUBLIC PROSECUTOR, HIGH CT.OF A.P.
Case number: Crl.A. No.-000064-000064 / 1994 |
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03 February 1999
Supreme Court 0 pages STATE OF TAMIL NADU Vs MAHALAKSHMI TEXTILE MILLS LTD.
Case number: Appeal (civil) 2281 of 1980 |
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03 February 1999
Supreme Court 0 pages COMMISSIONER OF INCOME TAX, KERALA Vs ASSOCIATED FIBRE AND RUBBER INDUSTRIES (P) LTD.
Case number: Appeal (civil) 3428 of 1991 |
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03 February 1999
Supreme Court 7 pages V.S.PALANICHAMY Vs C. ALAGAPPAN
Bench: S.SAGHIR AHMAD,D.P.WADHWA |
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03 February 1999
Supreme Court 4 pages KARNATAKA LOKOPAYOGI ILAKA TANTRIKA Vs STATE OF KARNATAKA
Bench: Sujata V. Manohar,R.C.Lahoti |
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02 February 1999
Supreme Court 0 pages DIVISIONAL LEVEL COMMITT. Vs HARSWARUP DRUM UDYOG
Case number: C.A. No.-003543-003543 / 1996 |
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02 February 1999
Supreme Court 0 pages CONTINENTAL CHEMICALS Vs SALES TAX OFFICER
Case number: C.A. No.-003850-003850 / 1996 |
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02 February 1999
Supreme Court 0 pages COMMNR HINDU RELIGIOUS & CHARITABLE ENDOWMENTS ADMN. DEPARTMENT, MADRAS Vs SMT. P.S. SETHURATHINAM
Case number: Appeal (civil) 1379 of 1991 |
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02 February 1999
Supreme Court 0 pages STATE OF MAHARASHTRA AND ORS. Vs KUMARI TANUJA
Case number: Appeal (civil) 2308 of 1989 |
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02 February 1999
Supreme Court 0 pages BAILOCHAN KARAN Vs BASANT KUMARI NAIK AND ANR.
Case number: Appeal (civil) 2595 of 1997 |
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02 February 1999
Supreme Court 3 pages INT.AIRPORTS AUTH.EMP.UNION Vs RANJAN CHATTERJEE
Bench: M. JAGANNADHA RAO.,,D.P. WADHWA. |