Showing 25186 - 25200 of 41947 judgements
02 February 1999
Supreme Court
2 pages
RAJENDRA RAI Vs STATE OF BIHAR

Bench: G.T. Nanavati,,N. Santosh Hegde.
Case number: Crl.A. No.-000721-000721 / 1998
Diary number: 3007 / 1998

29 January 1999
Supreme Court
3 pages
M/S.MARSHALL SONS & CO.(I)LTD. Vs M/S.SAHI ORETRANS (P) LTD

Bench: G.B.PATTANAIK,M.B.SHAH
Case number: C.A. No.-000420-000420 / 1999
Diary number: 4195 / 1998

28 January 1999
Supreme Court
0 pages
VEENA HASMUKH JAIN Vs STATE OF MAHARASHTRA

Case number: C.A. No.-001655-001655 / 1996
Diary number: 79628 / 1992

28 January 1999
Supreme Court
0 pages
EICHER MOTORS LTD. AND ANR. Vs UNION OF INDIA AND ORS. ETC.

Bench: S.P. BHARUCHA,K. VENKATASWAMI,S. RAJENDRA BABU
Case number: Transfer Case (civil) 7-8 of 1998

28 January 1999
Supreme Court
0 pages
EICHER MOTORS LTD. AND ANR. Vs UNION OF INDIA AND ORS. ETC.

Case number: Transfer Case (civil) 7-8 of 1998

28 January 1999
Supreme Court
11 pages
MOHAN SINGH Vs STATE OF M.P.

Bench: G.B.PATTANAIK,A.P.MISRA
Case number: Crl.A. No.-000551-000551 / 1998
Diary number: 3825 / 1998

27 January 1999
Supreme Court
0 pages
SAIJ GRAM PANCHAYAT Vs STATE OF GUJARAT

Case number: C.A. No.-000364-000364 / 1999
Diary number: 2464 / 1998

27 January 1999
Supreme Court
5 pages
RAJNI BALA AGRAWAL Vs LALIT NARAIN MITHILA UNIV.

Bench: Sujata V. Manohar,G.B.Pattanaik
Case number: C.A. No.-003484-003484 / 1992
Diary number: 84109 / 1992
Advocates: T. N. SINGH Vs R. P. WADHWANI

27 January 1999
Supreme Court
21 pages
A.P.POLLUTION CONTROL BOARD Vs PROF.M.V.NAYUDU(RETD.) .

Bench: S.B. MAJMUDAR.,M. JAGANNADHA.
Case number: C.A. No.-000368-000371 / 1999
Diary number: 9020 / 1998
Advocates: Vs A. SUBBA RAO

27 January 1999
Supreme Court
2 pages
JAGDISH YADAV Vs STATE OF BIHAR

Bench: G.T.Nanavati,N.Santosh Hegde
Case number: Crl.A. No.-000637-000637 / 1998
Diary number: 3018 / 1998

25 January 1999
Supreme Court
0 pages
M/S.SARDAR CONSTRUCTION CO. Vs STATE OF GUJARAT

Case number: SLP(C) No.-014668-014668 / 1998
Diary number: 12920 / 1998
Advocates: Vs SUCHITRA ATUL CHITALE

25 January 1999
Supreme Court
2 pages
RAM LAL Vs STATE OF J & K

Bench: K.T.THOMAS,M.B.SHAH
Case number: Crl.A. No.-000070-000070 / 1999
Diary number: 15832 / 1998

22 January 1999
Supreme Court
0 pages
SANJEEV KUMAR Vs STATE OF HIMACHAL PRADESH

Case number: Appeal (crl.) 1059 of 1997

21 January 1999
Supreme Court
0 pages
ANIL R DESHMUKH Vs ONKAR N WAGH

Case number: C.A. No.-001731-001731 / 1997
Diary number: 3535 / 1997
Advocates: V. D. KHANNA Vs PRASHANT KUMAR

21 January 1999
Supreme Court
0 pages
H.D. REVANNA Vs G. PUTTASWAMY AND ORS.

Case number: Appeal (civil) 14211-13 of 1996