Showing 25141 - 25155 of 41947 judgements
17 February 1999
Supreme Court
8 pages
GITHA HARIHARAN Vs R.B.I.

Bench: UMESH C. BANERJEE
Case number: W.P.(C) No.-000489-000489 / 1995
Diary number: 10500 / 1995
Advocates: SANJAY PARIKH Vs H. S. PARIHAR

17 February 1999
Supreme Court
4 pages
STATE OF KERALA Vs O.C. KUTTAN .

Bench: G B PATTANAIK,M.B. SHAH
Case number: Crl.A. No.-000188-000192 / 1999
Diary number: 22025 / 1997
Advocates: Vs M. T. GEORGE

17 February 1999
Supreme Court
5 pages
THE STATE OF RAJASTHAN Vs MOJOR SINGH AND OTHERS

Bench: G B Pattanaik,M BmShah
Case number: Appeal Criminal 26 of 1992

16 February 1999
Supreme Court
11 pages
HINDU PUBLIC Vs RAJADHANI PUJA SAMITTEE .

Bench: M. JAGANNADHA RAO,,M.B. SHAH.
Case number: C.A. No.-002546-002546 / 1992
Diary number: 74447 / 1991
Advocates: Vs VINOO BHAGAT

16 February 1999
Supreme Court
5 pages
Vs

Bench: D.P.WADHWA,M.SRINIVASAN
Case number: /
Diary number: 1 / 4468

16 February 1999
Supreme Court
6 pages
VIJAYAN RAJAN Vs STATE OF KERALA

Bench: G.B.PATTANAIK,S.RAJENDRA BABU
Case number: Appeal Criminal 43 of 1992

15 February 1999
Supreme Court
3 pages
BADNI (DEAD) BY L.RS. & ORS,,ETC. ETC, Vs SIRI CHAND (DEAD) BY L.RS. & ORS., ETC.

Bench: K. Venkataswami,A.P. Misra.
Case number: Appeal Civil 1131 of 1981

12 February 1999
Supreme Court
3 pages
PUNJAB STATE ELECTRICITY BOARD Vs JASBIR SINGH

Bench: M.SRINIVASAN,S.N.PHUKAN
Case number: C.A. No.-000793-000793 / 1999
Diary number: 18809 / 1997
Advocates: Vs P. N. PURI

12 February 1999
Supreme Court
13 pages
MADAN MOHAN CHOUDHARY Vs STATE OF BIHAR

Bench: S.SAGHIR AHMAD,M. JAGANNADHA RAO..
Case number: C.A. No.-000787-000787 / 1999
Diary number: 15962 / 1998

12 February 1999
Supreme Court
6 pages
AZIZUDDIN Vs THE BOARD OF REVENUE & ORS.

Bench: D.P.WADHWA,A.P.MISRA
Case number: Appeal Civil 4231 of 1982

11 February 1999
Supreme Court
4 pages
RAJENDRA KUMAR SITARAM PANDE &ORS Vs UTTAM

Bench: G.B.PATTANAIK,S.RAJENDRA BABU
Case number: Crl.A. No.-000637-000637 / 1995
Diary number: 17903 / 1994

11 February 1999
Supreme Court
2 pages
DMAI Vs

Bench: G.T.Nanavati,N.Santosh Hegde
Case number: C.A. No.-006618-006618 / 1983
Diary number: 65760 / 1983
Advocates: A. S. BHASME Vs

11 February 1999
Supreme Court
3 pages
STATE OF KERALA, MANAGING DIRECTOR, WESTERN INDIA PLYWOODS Vs PUTTUMANA ILLATH JATHAVEDAN NAMBOODIRI

Bench: G.B.PATTANAIK,S. RAJENDRA BABU
Case number: Appeal Criminal 554 of 1994

11 February 1999
Supreme Court
0 pages
STATE OF H.P. Vs P.D. ATTRI .

Case number: C.A. No.-002033-002033 / 1996
Diary number: 81985 / 1993
Advocates: NARESH K. SHARMA Vs ARPUTHAM ARUNA AND CO

10 February 1999
Supreme Court
3 pages
DMAI Vs

Bench: V.N. KHARE,R.P. SETHI.
Case number: C.A. No.-001660-001666 / 1981
Diary number: 63504 / 1981