Judgements

DMAI Vs

Bench: K.T.THOMAS,SYED SHAH MOHAMMED QUADRI
Case number: Crl.A. No.-000263-000263 / 1991
Diary number: 79350 / 1991

VIRENDER S. HOODA Vs STATE OF HARYANA

Bench: G.T. NANAVATI,S.RAJENDRA BABU.
Case number: C.A. No.-002286-002286 / 1999
Diary number: 18608 / 1997
Advocates: Vs NANDINI GORE

PAPARAMBAKA ROSAMMA & ORS. Vs STATE OF ANDHRA PRADESH

BETIBAI Vs NATHOORAM

Bench: V.N.KHARE,S.SAGHIR AHMAD
Case number: C.A. No.-002425-002425 / 1999
Diary number: 2619 / 1999

L.C. GOYAL Vs SURESH JOSHI

Bench: V.N.KHARE
Case number: C.A. No.-002271-002271 / 1998
Diary number: 6743 / 1998
Advocates: Vs PRANAB KUMAR MULLICK

RAJESH BAJAJ Vs STATE NCT OF DELHI

Bench: K.T.THOMAS,SYED SHAH MOHAMMED QUADRI
Case number: Crl.A. No.-000295-000295 / 1999
Diary number: 14048 / 1998
Advocates: Vs ANIL KATIYAR

U.H.JADHAV Vs UNION OF INDIA .

Bench: K.Venkataswami,Syed Shah Mohammed Quadri
Case number: C.A. No.-001439-001440 / 1999
Diary number: 79904 / 1996
Advocates: Vs V. D. KHANNA

DMAI Vs

Case number: C.A. No.-001289-001290 / 1981
Diary number: 63446 / 1981

COMMISSIONER OF INCOME TAX,TRIVANDRUM Vs RELISH FOODS

Bench: S.P.BHARUCHA,S.S.M. QUADRI
Case number: C.A. No.-003255-003255 / 1995
Diary number: 63166 / 1995
Advocates: B. KRISHNA PRASAD Vs E. M. S. ANAM

D RAMACHANDRAN Vs R V JANAKIRAMAN

Bench: M.SRINIVASAN,R.P.SETHI
Case number: C.A. No.-005354-005354 / 1997
Diary number: 10468 / 1997
Advocates: KRISHNAMURTHI SWAMI Vs M. A. CHINNASAMY

ASHWINKUMAR K. PATEL Vs UPENDRA J. PATEL

Bench: M. Jagannadha Rao.,S. Saghir Ahmad.
Case number: C.A. No.-001390-001390 / 1999
Diary number: 8466 / 1998
Advocates: Vs J. S. WAD

BIRLA CORPORATION LTD. Vs STATE OF RAJASTHAN

Case number: C.A. No.-000760-000760 / 1997
Diary number: 76710 / 1996
Advocates: PRAVEEN KUMAR Vs SUSHIL KUMAR JAIN

SAKETH INDIA LTD. Vs M/S. INDIA SECURITIES LTD.

Bench: K.T.THOMAS,M.B.SHAH
Case number: Crl.A. No.-000288-000289 / 1999
Diary number: 308 / 1998

DMAI Vs

Bench: R C LAHOTI,S P BHARUCHA,SYED SHAH MOHAMMED QUADRI
Case number: C.A. No.-001804-001806 / 1981
Diary number: 63424 / 1981

K.S. SUBBIAH P-ILLAI Vs THE COMMISSIONER OF INCOME TAX

Bench: R.C.LOHATI,S.S.M.QUADRI,S.P.BHARUCHA
Case number: Appeal Civil 877 of 1991