Showing 25126 - 25140 of 41947 judgements
23 February 1999
Supreme Court
0 pages
U.O.I. Vs DILJEET SINGH

Case number: Crl.A. No.-000235-000235 / 1999
Diary number: 9225 / 1998
Advocates: Vs AMLAN KUMAR GHOSH

23 February 1999
Supreme Court
0 pages
SAMPURAN SINGH Vs SMT. NIRANJAN KAUR .

Case number: C.A. No.-004544-004544 / 1984
Diary number: 65037 / 1984
Advocates: HARINDER MOHAN SINGH Vs G. K. BANSAL

23 February 1999
Supreme Court
0 pages
WALI MOHAMMED KHAN (DEAD) BY LRS, Vs RAHMAT BEE AND ORS.

Case number: Appeal (civil) 159 of 1990

22 February 1999
Supreme Court
12 pages
SRI AUROBINDO EDUCATION SOCIETY Vs UNION OF INDIA .

Bench: K. VENKATASWAMI,G.B. PATTANAIK,,M. JAGANNADHA RAO.
Case number: W.P.(C) No.-000306-000306 / 1998
Diary number: 1973 / 1998

22 February 1999
Supreme Court
0 pages
OM PRAKASH Vs STATE OF HARYANA

Case number: Crl.A. No.-000224-000224 / 1999
Diary number: 17071 / 1997

22 February 1999
Supreme Court
0 pages
STATE OF JAMMU AND KASHMIR Vs SWAMI SACHIDANAND S.C.S. PURNANAND AND ORS. ETC.

Case number: Appeal (civil) 1045 of 1996

19 February 1999
Supreme Court
3 pages
M KRISHNA Vs STATE OF KARNATAKA

Bench: G.B.PATTANAIK,M.B.SHAH
Case number: Crl.A. No.-000216-000216 / 1999
Diary number: 6257 / 1997

19 February 1999
Supreme Court
4 pages
STATE OF U.P. Vs RANJIT SINGH

Bench: G.B.PATTANAIK,M.B.SHAH,R.C.LAHOTI.
Case number: Crl.A. No.-000772-000772 / 1993
Diary number: 81993 / 1993
Advocates: AJIT SINGH PUNDIR Vs R. D. UPADHYAY

19 February 1999
Supreme Court
4 pages
SREEKUMAR MUKHERJEE Vs ZAINEL ABEDIN

Bench: K.Venkataswami,N.Santosh Hegde
Case number: C.A. No.-000942-000942 / 1999
Diary number: 18269 / 1997

19 February 1999
Supreme Court
7 pages
RABINDRA KR. NAYAK Vs COLLECTOR,MAYURBHANJ, ORISSA .

Bench: K.T.THOMAS,SYED SHAH MOHAMMED QUADRI
Case number: C.A. No.-000943-000943 / 1999
Diary number: 5243 / 1998
Advocates: Vs MADHU MOOLCHANDANI

18 February 1999
Supreme Court
5 pages
SAVITRI DEVI Vs DISTT.JUDGE,GORAKHPUR

Bench: C.J.I., M. SRINIVASAN,S.N. PHUKAN.
Case number: C.A. No.-000932-000932 / 1999
Diary number: 21617 / 1997

18 February 1999
Supreme Court
14 pages
BHARAT BARREL & DRUM MFG CO. Vs AMIN CHAND PAYERALAL

Bench: V.N. KHARE.,,R.P. SETHI.
Case number: C.A. No.-004576-004576 / 1997
Diary number: 6681 / 1997
Advocates: ASHOK MATHUR Vs PRADEEP KUMAR BAKSHI

18 February 1999
Supreme Court
4 pages
Vs

Bench: D.P. WADHWA,M. SRINIVASAN
Case number: /
Diary number: 1 / 8998

18 February 1999
Supreme Court
19 pages
STATE OF KARNATAKA Vs THE MANAGEMENT OF KSRTC & ANR.

17 February 1999
Supreme Court
3 pages
F C I Vs M/S.EVDOMEN CORPORATION

Bench: Sujata V. Manohar,R.C.Lahoti.
Case number: C.A. No.-000897-000897 / 1999
Diary number: 12857 / 1997