Judgements

OM PRAKASH AGARWAL & ORS. Vs BATARA BEHERA & ORS.

Bench: G.B.PATTANAIK,M.B.SHAH
Case number: Appeal Civil 121 of 1986

OBEROI HOTEL P.LTD Vs THE COMMISSIONER OF INCOME TAX

Case number: C.A. No.-007418-007418 / 1994
Diary number: 14658 / 1994
Advocates: RAJINDER NARAIN & CO. Vs

DMAI Vs

Bench: R.C.LAHOTI,S.P.BHARUCHA,S.S.M.QUADRI
Case number: C.A. No.-000526-000528 / 1992
Diary number: 85587 / 1992

PUNNU RAM AND ORS. Vs CHIRANJI LAL GUPTA (DEAD) BY LRS. AND ORS.

Case number: Appeal (civil) 3298 of 1990

MANOJ Vs STATE OF MADHYA PRADESH

JIWAN DASS Vs STATE OF HARYANA

Bench: G.B.Pattanaik,M.B.Shah
Case number: Crl.A. No.-000990-000990 / 1995
Diary number: 81997 / 1993
Advocates: RAJEEV SHARMA Vs PREM MALHOTRA

JIWAN DASS Vs STATE OF HARYANA

Bench: M.B.SHAH,G.B.PATTANAIK
Case number: Crl.A. No.-000990-000990 / 1995
Diary number: 81997 / 1993
Advocates: RAJEEV SHARMA Vs PREM MALHOTRA

TAHERAKHATOON (D) BY LRS. Vs SALAMBIN MOHAMMAD

Bench: S.B. MAJMUDAR.,M. JAGANNADHA RAO.
Case number: Appeal Civil 4341 of 1988

SAMISHTA DUBE Vs CITY BOARD, ETAWAH

Case number: C.A. No.-001279-001279 / 1999
Diary number: 19643 / 1997

IN RE : MR. NAND LAL BALWANI Vs IN RE : MR. NAND LAL BALWANI

Case number: Contempt Petition (civil) 0 of 1999

STATE OF KERALA AND ORS. Vs DR. S.G. SARVOTHAMA PRABHU

Case number: Appeal (civil) 4954 of 1989

SHRENIK JHAVERI Vs M/S.SHIRAZ COLOUR LAB.PVT. LTD.

Bench: B.N.Kirpal
Case number: C.A. No.-000522-000522 / 1998
Diary number: 20080 / 1997

SMT. BENI BAI Vs RAGHUBIR PRASAD

Bench: V.N.KHARE,SYED SHAH MOHAMMED QUADRI
Case number: Appeal Civil 2595 of 1983

COMMNR. OF SALES TAX Vs INDUSTRIAL COAL ENTERPRISES

Case number: C.A. No.-007451-007451 / 1993
Diary number: 81994 / 1993
Advocates: Vs IRSHAD AHMAD

GOKUL MAHTO Vs STATE OF BIHAR .

Case number: C.A. No.-006974-006974 / 1994
Diary number: 10502 / 1994
Advocates: CHANDER SHEKHAR ASHRI Vs NARESH BAKSHI