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10 February 1999
Supreme Court 3 pages SULEMAN Vs STATE OF DELHI THR.SECRETARY
Bench: G.T. Nanavati,S.N. Phukan. |
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10 February 1999
Supreme Court 17 pages DIPTI PRAKASH BANERJEE Vs S.N.B.NATIONAL CENT.FOR BASIC SCI..
Bench: M. JAGANNADHA RAO,,D.P. MOHAPATRA |
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10 February 1999
Supreme Court 0 pages DWARAKA DAS Vs STATE OF MADHYA PRADESH AND ANR.
Case number: Appeal (civil) 1209 of 1992 |
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10 February 1999
Supreme Court 0 pages INDUSTRIAL CREDIT AND DEVELOPMENT SYNDICATE NOW CALLED I.C.D.S. LTD. Vs SMT. SMITHABEN H. PATEL AND OTHERS
Case number: Appeal (civil) 16902 of 1996 |
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10 February 1999
Supreme Court 0 pages NAZIM ALI AND ORS. Vs ANJUMAN ISLAMIA CHHATARPUR AND ORS.
Case number: Appeal (civil) 2943 of 1981 |
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09 February 1999
Supreme Court 2 pages SHIVGONDA ANNA PATIL Vs STATE OF MAHARASHTRA .
Bench: G.T.Nanavati,S.N.Phukur |
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09 February 1999
Supreme Court 9 pages RAKESH KUMAR Vs SUNIL KUMAR
Bench: M.SRINIVASAN,U.C.BANERJEE |
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09 February 1999
Supreme Court 6 pages PREM DASS Vs INCOME TAX OFFICER
Bench: G.B.PATTANAIK,M.B.SHAH |
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09 February 1999
Supreme Court 0 pages KESHAV FAMILY TRUST Vs THE COMMISSIONER OF INCOME TAX, RAJKOT
Case number: C.A. No.-002426-002426 / 1991 |
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09 February 1999
Supreme Court 0 pages SREE JAIN SWETAMBER TERAPANTHI VID.(S) Vs PHUNDAN SINGH
Case number: C.A. No.-000730-000730 / 1999 |
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05 February 1999
Supreme Court 0 pages RAJENDRA Vs STATE OF RAJASTHAN
Case number: C.A. No.-005476-005483 / 1998 |
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05 February 1999
Supreme Court 0 pages NARESH KUMARI (DEAD) BY LRS, AND ANOTHER Vs SHAKSHI LAL (DEAD) BY LRS, AND ANOTHER
Case number: Appeal (civil) 1798 of 1980 |
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05 February 1999
Supreme Court 0 pages M.K. SHAH ENGINEERS AND CONTRACTORS Vs STATE OF MADHYA PRADESH
Case number: Appeal (civil) 5961 of 1983 |
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05 February 1999
Supreme Court 2 pages HARSH PRATAP SISODIA Vs U.O.I.
Bench: V.N.KHARE,M.SRINIVASAN |
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05 February 1999
Supreme Court 0 pages DMAI Vs
Case number: C.A. No.-004913-004926 / 1992 |