Showing 25066 - 25080 of 41947 judgements
23 March 1999
Supreme Court
2 pages
DMAI Vs

Bench: N.S.Hegde,D.P.Wadhwa
Case number: C.A. No.-000354-000355 / 1984
Diary number: 67918 / 1984

23 March 1999
Supreme Court
7 pages
UNIVERSAL PLAST LTD. Vs COMMISSIONER OF INCOME TAX,CALCUTTA

Bench: SYED SHAH MOHAMMED QUADRI,S.P.BHARUCHA
Case number: C.A. No.-000207-000207 / 1995
Diary number: 11816 / 1993
Advocates: Vs B. KRISHNA PRASAD

23 March 1999
Supreme Court
0 pages
DMAI Vs

Case number: C.A. No.-000393-000394 / 1992
Diary number: 85467 / 1992

22 March 1999
Supreme Court
27 pages
FERRO ALLOYS CORPN. Vs U O I

Bench: S.B.MAJMUDAR,A.P.MISRA
Case number: C.A. No.-007816-007817 / 1995
Diary number: 11731 / 1995
Advocates: PRAVEEN KUMAR Vs KIRTI RENU MISHRA

22 March 1999
Supreme Court
5 pages
DR. UMA AGRAWAL Vs STATE OF U.P.

Bench: HON. CJI.,M.JAGANNADHA RAO,,N. SANTOSH HEGDE.
Case number: W.P.(C) No.-000771-000771 / 1995
Diary number: 17408 / 1995
Advocates: AJAY K. AGRAWAL Vs

22 March 1999
Supreme Court
5 pages
DMAI Vs

Bench: K.T.THOMAS,D.P.MOHAPATRA
Case number: Crl.A. No.-000312-000312 / 1991
Diary number: 79773 / 1991
Advocates: K. K. MANI Vs

22 March 1999
Supreme Court
0 pages
V S ACHUTHANANDAN Vs P J FRANCIS

Case number: C.A. No.-001808-001808 / 1997
Diary number: 2687 / 1997
Advocates: KAMINI JAISWAL Vs BABY KRISHNAN

19 March 1999
Supreme Court
3 pages
DELHI DEVELOPMENT AUTHORITY Vs RAVINDRA MOHAN AGGARWAL

Bench: Sujata V.Manohar,R C Lahoti
Case number: C.A. No.-001563-001563 / 1999
Diary number: 78594 / 1991

19 March 1999
Supreme Court
5 pages
DELHI FINANCIAL CORPN. Vs B B BEHEL

Bench: S.B.Majmudar,Syed Shah Mdhammed Quadri
Case number: C.A. No.-001562-001562 / 1999
Diary number: 5242 / 1997
Advocates: Vs ARVIND MINOCHA

19 March 1999
Supreme Court
2 pages
M/S JAGDISH RAI & BROTHERS Vs UNION OF INDIA

Bench: S.Rajendra,S.N.Phukan
Case number: Appeal Civil 2541 of 1988

19 March 1999
Supreme Court
0 pages
DMAI Vs

Case number: Crl.A. No.-000431-000431 / 1991
Diary number: 79251 / 1991

18 March 1999
Supreme Court
5 pages
K. RAMAKRISHNAN UNNITHAN Vs STATE OF KERALA

Bench: G.B.PATTANAIK,M.B.SHAH
Case number: Crl.A. No.-000064-000064 / 1992
Diary number: 64610 / 1992
Advocates: A. T. M. SAMPATH Vs G. PRAKASH

18 March 1999
Supreme Court
4 pages
COMMISSIONER OF INCOME TAX Vs SIRPUR PAPER MILLS

Bench: S.P.BHARUCHA,R C LAHOTI
Case number: C.A. No.-002398-002398 / 1994
Diary number: 72552 / 1994
Advocates: B. KRISHNA PRASAD Vs

18 March 1999
Supreme Court
3 pages
BABURAM Vs C.C. JACOB .

Bench: N.Santosh Hegde,S. Saghir Ahmed
Case number: C.A. No.-010658-010659 / 1996
Diary number: 17563 / 1995
Advocates: E. M. S. ANAM Vs AJIT PUDUSSERY

18 March 1999
Supreme Court
5 pages
N.K.OGLE Vs SANWALDAS @ SANWALMAL AHUJA

Bench: G.B.PATTANAIK,M.B.SHAH
Case number: Crl.A. No.-000288-000288 / 1993
Diary number: 78118 / 1993