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18 March 1999
Supreme Court 3 pages Vs
Bench: R.C.LAHOTI,S.P.BHARUCHA |
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18 March 1999
Supreme Court 3 pages STONECRAFT ENTERPRISES Vs COMMISSIONER OF INCOME TAX
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18 March 1999
Supreme Court 0 pages SARDUL SINGH Vs PRITAM SINGH
Case number: C.A. No.-001763-001763 / 1993 |
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18 March 1999
Supreme Court 0 pages NIRMAL SINGH Vs STATE OF HARYANA
Case number: Crl.A. No.-000046-000046 / 1999 |
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17 March 1999
Supreme Court 6 pages MAKTOOL SINGH Vs STATE OF PUNJAB
Bench: K.T.THOMAS,M.BB.SHAH |
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17 March 1999
Supreme Court 5 pages COMMISSIONER OF INCOME TAX Vs MYSODET
Bench: N.Santosh Hedge,S.P.Bharucha |
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17 March 1999
Supreme Court 17 pages VIDHYADHAR Vs MANKIKRAO
Bench: D.P.Wadhwa,S. Saghir Hamad |
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17 March 1999
Supreme Court 8 pages THE COMMISSIONER OF INCOME-TAX, MADRAS Vs KASTURI AND SONS LTD.
Bench: D.P.WADHWA,M.SRINIVASAN |
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17 March 1999
Supreme Court 5 pages K LEELAVATHY BAI & ORS. Vs P V GANGADHARAN & ORS.
Bench: S.SAGHIR AHMAD,N.SANTOSH HEGDE |
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16 March 1999
Supreme Court 4 pages SHIVAJI UNIVERSITY THRO DIRECTOR Vs BHARTI VIDYAPEETH THRO JT.SECY.
Bench: S.P. BHARUCHA,R.C. LAHOTI. |
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16 March 1999
Supreme Court 12 pages BABU VARGHESE Vs BAR COUNCIL OF KERALA
Bench: D.P.WADHWA,S.SAGHIR AHMAD |
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16 March 1999
Supreme Court 7 pages ISWAR BHAI C. PATEL & BACHU BHAI PATEL Vs HARIHAR BEHERA & ANR.
Bench: S.SAGHIR AHMAD,,M B SHAH. |
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16 March 1999
Supreme Court 0 pages THE SECTT.,FINANCE & PLANNING DEPTT.&ORS Vs SALADA S RAO
Case number: C.A. No.-001525-001525 / 1999 |
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16 March 1999
Supreme Court 0 pages MGMT.,OF THANJAVUR TEXTILES LTD. Vs B.PURUSHOTHAM
Case number: C.A. No.-001657-001657 / 1999 |
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15 March 1999
Supreme Court 32 pages V. SUDEER Vs BAR COUNCIL OF INDIA
Bench: S.B.MAJMUDAR,S.N.PHUKAN |