Judgements

KUMUDI LAL Vs STATE OF U.P.

Bench: G.T.Nanavati,S.P.Kurdukar
Case number: Crl.A. No.-000040-000040 / 1998
Diary number: 26 / 1998
Advocates: BHARAT SANGAL Vs AJIT SINGH PUNDIR

S. HANUMANTHA RAO Vs S. RAMANI

Bench: V.N.KHARE,R.P.SETHI
Case number: C.A. No.-003763-003763 / 1995
Diary number: 72558 / 1994
Advocates: B. SUNITA RAO Vs V. G. PRAGASAM

STATE OF H.P. Vs RAJA MAHENDRA PAL .

Bench: V.N. KHARA,R.P. SETHI.
Case number: C.A. No.-009495-009495 / 1995
Diary number: 82017 / 1993
Advocates: NARESH K. SHARMA Vs

Vs

Bench: G.B.PATTANAIK,M.B.SHAH
Case number: /
Diary number: 1 / 0868

T.C.MATHAI Vs PRINCIPAL DISTT.& SESSIONS JUDGE

Bench: K.T.THOMAS,M.B.SHAH
Case number: Crl.A. No.-000354-000354 / 1999
Diary number: 1139 / 1999

MANJU RAMESH NAHAR Vs UNION OF INDIA & ORS.

ARAVINDAPARAMILA WORKS Vs COMMISSIONER OF INCOME TAX

R.RATHINAVEL CHETTIAR AND ANR. Vs SIVARAMAN AND ORS.

Bench: S.SAGHIR AHMAD,D.P.WADHWA
Case number: Appeal Civil 1821 of 1999

BHAGIRATHI JENA Vs BOARD OF DIRECTORS, O.S.F.C.&ORS

Case number: C.A. No.-002101-002101 / 1999
Diary number: 4023 / 1998
Advocates: Vs KIRTI RENU MISHRA

H.S.CHANDRASHEKARA CHARI Vs DIVN.CONTROLLER,K.S.R.T.C.&ANR

Case number: C.A. No.-002457-002457 / 1999
Diary number: 13885 / 1998

BHAGAT RAM (DEAD) BY L.RS. Vs TEJA SINGH (DEAD)

Case number: C.A. No.-003663-003663 / 1984
Diary number: 65128 / 1984
Advocates: S. JANANI Vs RR-EX-PARTE

M/S.BAGHOPURI M M SAMABAI SAMITI Vs STATE OF ASSSAM

Bench: S. RAJENDRA BABU,S.N. PHUKAN.
Case number: C.A. No.-004672-004674 / 1998
Diary number: 12903 / 1997
Advocates: Vs SHIVAJI M. JADHAV

SHRI LACHHMAN SINGH (DEAD) BY LRS. Vs SHRI RAJA RAM SINGH .

Bench: S.R.Babu,S.Saghir Ahmad
Case number: C.A. No.-002660-002660 / 1983
Diary number: 64472 / 1983
Advocates: P. D. SHARMA Vs LAKSHMI RAMAN SINGH

CAPT.M.PAUL ANTHONY Vs BHARAT GOLD MINES LTD

Bench: S. SAGHIR AHMAD,,V N KHARE.
Case number: C.A. No.-001906-001906 / 1999
Diary number: 53 / 1998

GRID CORPORATION OF ORISSA LTD. Vs BALASORE TECHNICAL SCHOOL

Bench: S.R.Babu,S.N.Phukun
Case number: C.A. No.-003555-003555 / 1986
Diary number: 67221 / 1986
Advocates: RAJ KUMAR MEHTA Vs ABHIJIT SENGUPTA