|
06 April 1999
Supreme Court 5 pages K. BHAGIRATHI G. SHENOY Vs K.P. BALLAKURAYA
Bench: K.T.THOMAS,D.P.MOHAPATRA |
|
06 April 1999
Supreme Court 4 pages SIKANDER @ MOHAMMED SHAFIQ Vs THE STATE BY DELHI ADMINISTRATION
Bench: G.B.PALLANAIK,M.B.SHAH |
|
06 April 1999
Supreme Court 7 pages MISHRI LAL(DEAD) BY LRS. Vs DHIRENDRA NATH (D) BY LR DILIP KR RAY(D)
Bench: UMESH C. BANERJEE,M. JAGANNADHA RAO |
|
06 April 1999
Supreme Court 3 pages RAHUL SUBODH WINDOORS LTD Vs A.K.MENON
Bench: G.B.PATTANAIK,S.R.BABU |
|
06 April 1999
Supreme Court 0 pages STATE OF KERALA Vs INDIAN ALUMINIUM CO.LTD.& ANR
Case number: C.A. No.-002007-002007 / 1990 |
|
05 April 1999
Supreme Court 4 pages MANOJ Vs STATE OF M.P.
Bench: K.T.THOMAS,M.B. SHAH. |
|
05 April 1999
Supreme Court 7 pages Vs
Bench: M.Jagannadha Rao,S. N. Phukan |
|
05 April 1999
Supreme Court 4 pages MITRANGSHU ROY CHOUDHARY Vs U O I
Bench: Syed Shah Mohammed Quadri,S.N.Phukan |
|
05 April 1999
Supreme Court 0 pages M/S. APS STAR INDUSTRIES LTD. Vs COMMNR. OF CUSTOMS, MUMBAI
Case number: C.A. No.-002142-002142 / 1999 |
|
03 April 1999
Supreme Court 5 pages RAJASTHAN AGR. UNIVERSITY Vs RAM KRISHNA VYAS
Bench: SYED SHAH MOHAMMED QUADRI S.N.PHUKAN |
|
01 April 1999
Supreme Court 6 pages AKLU RAM MAHTO Vs RAJENDRA MAHTO
Bench: SUJATA V.MANOHAR,K.VENKATASWAMI |
|
01 April 1999
Supreme Court 7 pages STATE OF KERALA Vs V.R. KALLIYANIKUTTY
Bench: SUJATA V.MANOHAR,D.P.MOHAPATRA,R.C.LAHOTI |
|
01 April 1999
Supreme Court 13 pages ORISSA STATE WAREHOUSING CORPORATION Vs COMMISSIONER OF INCOME TAX
Bench: UMESH C BANERJEE,M.SRINIVASAN |
|
31 March 1999
Supreme Court 3 pages ARAVINDA PARAMILA WORKS Vs COMMR. OF INCOME TAX
Bench: S.P.BHURUCHA,R.C LAHOTI |
|
31 March 1999
Supreme Court 3 pages MANJU RAMESH NAHAR Vs U.O.I.
Bench: S. SAGHIR AHMAD,R.P. SETHI. |