Showing 25021 - 25035 of 41947 judgements
06 April 1999
Supreme Court
5 pages
K. BHAGIRATHI G. SHENOY Vs K.P. BALLAKURAYA

Bench: K.T.THOMAS,D.P.MOHAPATRA
Case number: C.A. No.-009156-009156 / 1996
Diary number: 18619 / 1994
Advocates: T. G. NARAYANAN NAIR Vs S. N. BHAT

06 April 1999
Supreme Court
4 pages
SIKANDER @ MOHAMMED SHAFIQ Vs THE STATE BY DELHI ADMINISTRATION

Bench: G.B.PALLANAIK,M.B.SHAH
Case number: Crl.A. No.-000323-000323 / 1993
Diary number: 79673 / 1992
Advocates: K. V. VENKATARAMAN Vs

06 April 1999
Supreme Court
7 pages
MISHRI LAL(DEAD) BY LRS. Vs DHIRENDRA NATH (D) BY LR DILIP KR RAY(D)

Bench: UMESH C. BANERJEE,M. JAGANNADHA RAO
Case number: C.A. No.-000190-000190 / 1991
Diary number: 74460 / 1991
Advocates: SUSHIL KUMAR JAIN Vs VIVEK GAMBHIR

06 April 1999
Supreme Court
3 pages
RAHUL SUBODH WINDOORS LTD Vs A.K.MENON

Bench: G.B.PATTANAIK,S.R.BABU
Case number: Crl.A. No.-000552-000552 / 1995
Diary number: 5589 / 1995
Advocates: EJAZ MAQBOOL Vs P. PARMESWARAN

06 April 1999
Supreme Court
0 pages
STATE OF KERALA Vs INDIAN ALUMINIUM CO.LTD.& ANR

Case number: C.A. No.-002007-002007 / 1990
Diary number: 72222 / 1990
Advocates: G. PRAKASH Vs

05 April 1999
Supreme Court
4 pages
MANOJ Vs STATE OF M.P.

Bench: K.T.THOMAS,M.B. SHAH.
Case number: Crl.A. No.-000371-000371 / 1999
Diary number: 21136 / 1998

05 April 1999
Supreme Court
7 pages
Vs

Bench: M.Jagannadha Rao,S. N. Phukan
Case number: /
Diary number: 2 / 2398

05 April 1999
Supreme Court
4 pages
MITRANGSHU ROY CHOUDHARY Vs U O I

Bench: Syed Shah Mohammed Quadri,S.N.Phukan
Case number: C.A. No.-003210-003210 / 1996
Diary number: 8382 / 1995
Advocates: PRATIBHA JAIN Vs

05 April 1999
Supreme Court
0 pages
M/S. APS STAR INDUSTRIES LTD. Vs COMMNR. OF CUSTOMS, MUMBAI

Case number: C.A. No.-002142-002142 / 1999
Diary number: 4621 / 1999
Advocates: ANJANI KUMAR JHA Vs

03 April 1999
Supreme Court
5 pages
RAJASTHAN AGR. UNIVERSITY Vs RAM KRISHNA VYAS

Bench: SYED SHAH MOHAMMED QUADRI S.N.PHUKAN
Case number: C.A. No.-002612-002612 / 1996
Diary number: 18946 / 1995
Advocates: SUSHIL KUMAR JAIN Vs ABHIJAT P. MEDH

01 April 1999
Supreme Court
6 pages
AKLU RAM MAHTO Vs RAJENDRA MAHTO

Bench: SUJATA V.MANOHAR,K.VENKATASWAMI
Case number: C.A. No.-007538-007538 / 1997
Diary number: 18942 / 1997
Advocates: PRASHANT KUMAR Vs S. K. VERMA

01 April 1999
Supreme Court
7 pages
STATE OF KERALA Vs V.R. KALLIYANIKUTTY

Bench: SUJATA V.MANOHAR,D.P.MOHAPATRA,R.C.LAHOTI
Case number: C.A. No.-004211-004211 / 1988
Diary number: 67981 / 1988

01 April 1999
Supreme Court
13 pages
ORISSA STATE WAREHOUSING CORPORATION Vs COMMISSIONER OF INCOME TAX

Bench: UMESH C BANERJEE,M.SRINIVASAN

31 March 1999
Supreme Court
3 pages
ARAVINDA PARAMILA WORKS Vs COMMR. OF INCOME TAX

Bench: S.P.BHURUCHA,R.C LAHOTI
Case number: C.A. No.-011366-011366 / 1995
Diary number: 16048 / 1995
Advocates: P. R. RAMASESH Vs RR-EX-PARTE

31 March 1999
Supreme Court
3 pages
MANJU RAMESH NAHAR Vs U.O.I.

Bench: S. SAGHIR AHMAD,R.P. SETHI.
Case number: Crl.A. No.-000368-000368 / 1999
Diary number: 2690 / 1999
Advocates: Vs P. PARMESWARAN