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30 March 1999
Supreme Court 10 pages SECRETARY, H.S.E.B. Vs SURESH
Bench: M.JAGANNADHA RAO,UMESH C. BANERJEE |
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30 March 1999
Supreme Court 3 pages STATE OF J & K Vs SHIV RAM SHARMA
Bench: S.R.BABU,S.SAGHIR AHMAD |
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26 March 1999
Supreme Court 5 pages SATWANT SINGH SODHI Vs STATE OF PUNJAB
Bench: S.R.BABU |
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26 March 1999
Supreme Court 21 pages STATE OF TAMIL NADU Vs BOARD OF TRUSTEE OF PORT OF MADRAS
Bench: M. JAGANNADHA RAO,,S.N. PHUKAN. |
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26 March 1999
Supreme Court 6 pages INDIAN DRUGS & PHARM. LTD. Vs PUNJAB DRUGS MANUF. ASSOC. .
Bench: D.P.Wadhwa,N.Santosh Hegde. |
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26 March 1999
Supreme Court 0 pages T.N. ELECTRICITY BOARD Vs R. VEERASAMY
Case number: C.A. No.-001721-001725 / 1999 |
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24 March 1999
Supreme Court 5 pages AKMAL AHMAD Vs STATE OF DELHI
Bench: K.T.Thomas,D.P.Mohapatra |
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24 March 1999
Supreme Court 5 pages WORKMEN OF M/S.BIRLA TEXTILES Vs K.K. BIRLA
Bench: S.S.AHMAD,M.J.RAO |
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24 March 1999
Supreme Court 3 pages DMAI Vs
Bench: S.R.BABU S.N.PHUKAN |
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24 March 1999
Supreme Court 4 pages KOCHKUNJU NAIR GOPALAKRISHNAN NAIR Vs KOSHY ALEXANDER .
Bench: K.T.THOMAS,D.P.MOHAPATRA |
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24 March 1999
Supreme Court 8 pages COMMR. OF INCOME TAX, BANGALORE Vs VENKATESHWARA HATCHERIES
Bench: S.P.BHARUCHA,V.N.KHARE,A.P.MISRA |
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24 March 1999
Supreme Court 4 pages SHRI RAM KISHORE GUPTA Vs THE STATE OF UTTAR PRADESH .
Bench: S.N.Phukan,S.R.Babu |
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24 March 1999
Supreme Court 4 pages DMAI Vs
Bench: S.R.Babu,S.N.Phukan |
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24 March 1999
Supreme Court 5 pages AKMAL AHMAD Vs STATE OF DELHI
Bench: D.P.MOHAPATRO,K.T.THOMAS |
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23 March 1999
Supreme Court 7 pages CHIEF EXECUTIVE OFFICER Vs S K VAKIL
Bench: SUJATA V.MANOHAR,R.C. LAHOTI |