Showing 25006 - 25020 of 41947 judgements
09 April 1999
Supreme Court
5 pages
MST.SUKHDEI (DEAD) BY LRS. Vs BAIRO (DEAD) .

Bench: D.P.Wadhwa,N.Santosh Hegde
Case number: C.A. No.-002778-002778 / 1980
Diary number: 62657 / 1980
Advocates: Vs SHIEL SETHI

09 April 1999
Supreme Court
1 pages
STATE OF MAHARASHTRA & ORS. Vs CHHAYA & ORS.

Bench: S.L.GOYAL

09 April 1999
Supreme Court
0 pages
DELTA INTERNATIONAL LTD. Vs SHYAM SUNDER GANERIWALA

Case number: C.A. No.-002198-002199 / 1999
Diary number: 3442 / 1998
Advocates: INDRA SAWHNEY Vs K. V. VIJAYAKUMAR

09 April 1999
Supreme Court
0 pages
STATE OF ORISSA Vs ORIENT PAPER & INDUSTRIES LTD.

Case number: C.A. No.-000522-000522 / 1992
Diary number: 77447 / 1992
Advocates: KIRTI RENU MISHRA Vs P. N. GUPTA

08 April 1999
Supreme Court
2 pages
UNION OF INDIA Vs THE LORD KRISHNA SUGAR MILLS

Bench: S. RAJENDRA BABU.,S.N.PHUKAN.
Case number: C.A. No.-003286-003286 / 1984
Diary number: 65051 / 1984
Advocates: C. V. SUBBA RAO Vs PRADEEP MISRA

08 April 1999
Supreme Court
6 pages
MANOJ ALIAS BHAU Vs STATE OF MAHARASHTRA

Bench: G.B.PATTANAIK,M.B. SHAH.
Case number: Crl.A. No.-000334-000334 / 1993
Diary number: 79679 / 1992
Advocates: J. S. WAD Vs

08 April 1999
Supreme Court
5 pages
V.G. GEORGE Vs INDIAN RARE EARTHS LTD.

Bench: S. RAJENDRA BABU.,S. N. PHUKAN.
Case number: C.A. No.-004273-004273 / 1989
Diary number: 69016 / 1989
Advocates: E. M. S. ANAM Vs

08 April 1999
Supreme Court
6 pages
UNITED BANK OF INDIA Vs THE DEBTS RECOVERY TRIBUNAL .

Bench: G.B.PATTANAIK,M.B.SHAH
Case number: C.A. No.-002161-002163 / 1999
Diary number: 16121 / 1998
Advocates: Vs GHANSHYAM JOSHI

08 April 1999
Supreme Court
0 pages
G.GOVINDAN Vs NEW INDIA INSURANCE CO. LTD. .

Case number: C.A. No.-001816-001816 / 1982
Diary number: 63035 / 1982
Advocates: S. SRINIVASAN Vs B. R. SABHARWAL

08 April 1999
Supreme Court
0 pages
INDIAN PETROCHEMICALS CORPN LTD. Vs SHRAMIK SENA .

Case number: C.A. No.-001854-001854 / 1998
Diary number: 18097 / 1997
Advocates: H. S. PARIHAR Vs

08 April 1999
Supreme Court
0 pages
AJAIB SINGH Vs SIRHIND COOPMARKTG.CUMPROCE.S.STY.L.&ANR

Case number: C.A. No.-002157-002157 / 1999
Diary number: 8220 / 1998
Advocates: Vs YASH PAL DHINGRA

08 April 1999
Supreme Court
0 pages
ASHWANI K. MISHRA Vs P. MUNIAM BABU

Case number: C.A. No.-002158-002158 / 1999
Diary number: 9736 / 1998
Advocates: Vs SANGEETA KUMAR

08 April 1999
Supreme Court
0 pages
RAWALMAL NARAINDAS & SONS Vs B. AMARNATH

Case number: C.A. No.-002159-002159 / 1999
Diary number: 15784 / 1998
Advocates: Vs SUNIL KUMAR

08 April 1999
Supreme Court
0 pages
STATE OF ORISSA ETC. Vs S.K. AGARWALLA ETC.

Case number: Appeal (civil) 710-711 of 1991

06 April 1999
Supreme Court
2 pages
V.M. CHANDRA Vs U O I

Bench: S.R.Babu,S.N.Phukan
Case number: C.A. No.-011010-011010 / 1996
Diary number: 18316 / 1995
Advocates: MALINI PODUVAL Vs ARVIND KUMAR SHARMA