Judgements

SIDDIQUE & ORS. Vs STATE OF U.P.

HIMACHAL PRADESH STATE ELECTRICITY BOARD Vs R.J. SHAH & CO.,

Case number: C.A. No.-000712-000712 / 1986
Diary number: 67230 / 1986

UNION OF INDIA Vs NO.664950 IM HAVILDAR/CLERK SC BAGARI

Bench: SYED SHAH MOHAMMED QUADRI,S.N. PHUKAN.
Case number: C.A. No.-007633-007633 / 1995
Diary number: 10943 / 1994
Advocates: ANIL KATIYAR Vs RR-EX-PARTE

AHMED BIN SALAM Vs STATE OF A.P.

Bench: M.B.Shah,G.B.Pattanaik
Case number: Crl.A. No.-000587-000587 / 1994
Diary number: 82020 / 1993
Advocates: Vs GUNTUR PRABHAKAR

STATE THR. SUPDTT., CENTRAL JAIL,N.DELHI Vs CHARULATA JOSHI

Bench: G.B.PATTANAIK,M.B.SHAH
Case number: Crl.A. No.-000718-000718 / 1996
Diary number: 76732 / 1996
Advocates: B. KRISHNA PRASAD Vs PRAMOD DAYAL

S.M.JAHUBAR SATHIK Vs STATE OF T.N. .

Bench: S.SAGHIR AHMAD,D.P.WADHWA
Case number: Crl.A. No.-000435-000435 / 1999
Diary number: 1114 / 1999
Advocates: Vs V. G. PRAGASAM

LAL WOOLLEN AND SILK MILLS (P) LTD. Vs THE COLLECTOR OF CENTRAL EXCISE

Bench: A.P.MISRA,R.P.SETHI
Case number: C.A. No.-000473-000473 / 1986
Diary number: 67227 / 1986
Advocates: K. J. JOHN Vs V. K. VERMA

RAJAT BARAN ROY Vs STATE OF W.B.

Bench: N.S.HEGDE,R.C.LAHOTI,S.P.BHARUCHA
Case number: W.P.(C) No.-000578-000578 / 1998
Diary number: 16843 / 1998
Advocates: Vs A. SUBHASHINI

AHMED BIN SALAM Vs STATE OF A.P.

Bench: G.B.PATTANAIK,M.B.SHAH
Case number: Crl.A. No.-000587-000587 / 1994
Diary number: 82020 / 1993
Advocates: Vs GUNTUR PRABHAKAR

COMMISSIONER OF INCOME TAX Vs CYNAMID INDIA LTD.

Case number: C.A. No.-004403-004404 / 1996
Diary number: 11094 / 1995
Advocates: B. KRISHNA PRASAD Vs

M/S SURANA STEELS PVT. LTD. Vs THE DY. COMMISSIONER OF INCOME TAX

Case number: C.A. No.-004471-004471 / 1995
Diary number: 9484 / 1994
Advocates: ANNAM D. N. RAO Vs A. SUBBA RAO

BELAPUR SUGAR & ALLIED INDUSTRIES LTD. Vs COLLECTOR OF CENTRAL EXCISE, AURANGABAD

Case number: C.A. No.-000122-000122 / 1986
Diary number: 67226 / 1986
Advocates: SHRI NARAIN Vs V. K. VERMA

JAGDISH DUTT Vs DHARAM PAL

Bench: B.N. KIRPAL,S. RAJENDRA BABU.
Case number: SLP(C) No.-002590-002590 / 1997
Diary number: 1675 / 1997
Advocates: Vs S.. UDAYA KUMAR SAGAR

M/S.CIPLA LTD. Vs RIPU DAMAN BHANOT

Bench: S.SAGHIR AHMAD,S.RAJENDRA BABU
Case number: C.A. No.-002230-002230 / 1999
Diary number: 10000 / 1998
Advocates: Vs UGRA SHANKAR PRASAD

YUNUS ALI SHA Vs MOHD. ABDUL KALAM

Bench: Sujata V. Manohar,R.C. Lahoti.
Case number: C.A. No.-002197-002197 / 1999
Diary number: 19176 / 1997