Showing 24901 - 24915 of 41947 judgements
14 May 1999
Supreme Court
0 pages
K. PAULSAMY Vs U.O.I.

Bench: G.T. NANAVATI.,S.N. PHUKAN.
Case number: W.P.(Crl.) No.-000194-000194 / 1998
Diary number: 16793 / 1998
Advocates: Vs V. K. VERMA

13 May 1999
Supreme Court
3 pages
U.P.S.C. Vs GAURAV DWIVEDI

Bench: B.N. KIRPAL,S. RAJENDRA BABU.
Case number: C.A. No.-003177-003177 / 1999
Diary number: 7721 / 1999

13 May 1999
Supreme Court
7 pages
A.K. SINGH Vs UTTARAKHAND JAN MORCHA .

Bench: K.T.Thomas,D.P.Mahapatra,U.C.Banerjee
Case number: C.A. No.-003027-003027 / 1999
Diary number: 77257 / 1996

13 May 1999
Supreme Court
10 pages
MARY ANGEL Vs STATE OF TAMIL NADU

Bench: K.T.THOMAS,M.B.SHAH
Case number: Crl.A. No.-000570-000570 / 1999
Diary number: 20436 / 1998
Advocates: Vs V. G. PRAGASAM

13 May 1999
Supreme Court
9 pages
S. PRAKASH Vs K.M. KURIAN

Bench: M JAGANNADHA RAO,M.B.SHAH
Case number: C.A. No.-003042-003043 / 1999
Diary number: 7450 / 1998
Advocates: Vs BABY KRISHNAN

13 May 1999
Supreme Court
0 pages
HARENDRA H. MEHTA Vs MUKESH H. MEHTA

Case number: C.A. No.-004006-004006 / 1995
Diary number: 5224 / 1995
Advocates: K. J. JOHN Vs BHARGAVA V. DESAI

13 May 1999
Supreme Court
9 pages
UCO BANK Vs COMM.OF INCOME TAX, WEST BENGAL

Bench: SUJATA V.MANOHAR,D.P.MOHAPATRA,R.C.LAHOTI
Case number: C.A. No.-000235-000235 / 1996
Diary number: 82037 / 1993
Advocates: BINA GUPTA Vs SHAIL KUMAR DWIVEDI

13 May 1999
Supreme Court
0 pages
BABURAO Vs MANIKRAO

Case number: C.A. No.-000622-000622 / 1998
Diary number: 22177 / 1997
Advocates: P. N. GUPTA Vs SHIVAJI M. JADHAV

12 May 1999
Supreme Court
4 pages
UNION OF INDIA Vs HIMMAT SINGH CHAHAR

Bench: G.B.PATTANAIK,K.T.THOMAS
Case number: Crl.A. No.-000201-000201 / 1994
Diary number: 68101 / 1994
Advocates: ANIL KATIYAR Vs

12 May 1999
Supreme Court
0 pages
BHAGWAN RAMA SHINDE GOSAI Vs STATE OF GUJARAT

Case number: Crl.A. No.-000554-000554 / 1999
Diary number: 1488 / 1999
Advocates: Vs HEMANTIKA WAHI

12 May 1999
Supreme Court
6 pages
RAMPRASAD Vs STATE OF MAHARASHTRA

Bench: K.T.THOMS,D.P. MOHAPATRA
Case number: Crl.A. No.-000592-000592 / 1994
Diary number: 16805 / 1993
Advocates: Vs GOPAL BALWANT SATHE

12 May 1999
Supreme Court
4 pages
K.C. SINGH DEO Vs NILADRI SAHU(DEAD) BY LRS. .

Bench: S.R.BABU,S.N.PHUKAN
Case number: C.A. No.-010361-010361 / 1996
Diary number: 68111 / 1987
Advocates: Vs RADHA SHYAM JENA

12 May 1999
Supreme Court
5 pages
STATE OF HARYANA Vs BHAGIRATH

Bench: K.T.THOMAS,D.P.MOHAPATRA
Case number: Crl.A. No.-000234-000234 / 1992
Diary number: 85498 / 1992

11 May 1999
Supreme Court
0 pages
HYDERABAD INDUSTRIES LTD. Vs UNION OF INDIA .

Bench: S.S.M.QUADRI,B.N.KIRPAL,S.P.BHARUCHA
Case number: C.A. No.-001354-001354 / 1980
Diary number: 62665 / 1980
Advocates: SUMAN JYOTI KHAITAN Vs V. K. VERMA

11 May 1999
Supreme Court
3 pages
BANOLATA MOHAPATRA Vs STATE OF ORISSA

Bench: S. RAJENDRA BABU.,S.N. PHUKAN.
Case number: C.A. No.-003472-003472 / 1998
Diary number: 77233 / 1996
Advocates: RADHA SHYAM JENA Vs