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04 May 1999
Supreme Court 4 pages K. KARUPPANNAN Vs SECY. TO GOVT. OF TAMIL NADU
Bench: SYED SHAH MOHAMMED QUADRI,S.N.PHUKHAN |
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04 May 1999
Supreme Court 9 pages S.B.I. Vs T.J. PAUL
Bench: M. JAGANNADHA RAO.,S.N. PHUKAN |
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04 May 1999
Supreme Court 2 pages KANUJI S. ZALA Vs STATE OF GUJARAT ORS
Bench: G.T.Nanavati,S.N.Phukan |
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04 May 1999
Supreme Court 4 pages PRATAPRAI N. KOTHARI Vs JOHN BRAGANZA
Bench: M.Srinivasan,N Santosh Hegde,G T Nanavati |
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04 May 1999
Supreme Court 21 pages PUNJAB COMMUNICATIONS LTD. Vs UNION OF INDIA .
Bench: S.B.MAJMUDAR,,M. JAGANNADHA RAO. |
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04 May 1999
Supreme Court 7 pages STATE OF KERALA Vs BABU .
Bench: S.N.HEGDE,G.B.PATTANAIK |
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04 May 1999
Supreme Court 3 pages MR. JUSTICE DEOKI NANDAN AGARWALA Vs UNION OF INDIA
Bench: S.P.BHARUCHA,B.N.KIRPAL,S.RAJENDRA BABU,S.S.M.QUADRI,M.B.SHAH |
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03 May 1999
Supreme Court 6 pages M/S.SIL IMPORT EXPORT Vs M/S.EXIM AIDES SILK EXPORTERS
Bench: M.B.SHAH,K.T.THOMAS |
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03 May 1999
Supreme Court 6 pages STATE OF HARYANA Vs TEK SINGH .
Bench: G.B.PATTANAIK,M.B.SHAP |
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29 April 1999
Supreme Court 0 pages ARUMUGHAM (DEAD) BY LRS. Vs SUNDARAMBAL
Case number: C.A. No.-002709-002709 / 1999 |
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29 April 1999
Supreme Court 9 pages UNION OF INDIA Vs M.V. VALLIAPPAN .
Bench: K.T.THOMAS,M.B.SHAH |
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29 April 1999
Supreme Court 4 pages HANDLOOM HOUSE, ERNAKULAM Vs REG.DIRECTOR, ESI CORPN.,TRICHUR
Bench: S.SAGHIR AHMAD,K.T.THOMAS |
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29 April 1999
Supreme Court 6 pages NEPC MICON LTD. Vs MAGMA LEASING LTD.
Bench: K.T.THOMS,M.B.SHAH |
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28 April 1999
Supreme Court 0 pages NIRULAS CORNER HOUSE Vs COLLECTOR OF CUSTOMS, BOMBAY
Case number: C.A. No.-000138-000138 / 1986 |
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28 April 1999
Supreme Court 0 pages STATE OF M.P. Vs SMT. ABHA SETHI
Bench: S.P. BHARUCHA , B.N. KIRPAL , S. RAJENDRA BABU , S.S.M QUADRI , M.B. SHAH |