Showing 24946 - 24960 of 41947 judgements
04 May 1999
Supreme Court
4 pages
K. KARUPPANNAN Vs SECY. TO GOVT. OF TAMIL NADU

Bench: SYED SHAH MOHAMMED QUADRI,S.N.PHUKHAN
Case number: C.A. No.-000213-000213 / 1996
Diary number: 7883 / 1995
Advocates: Vs ARPUTHAM ARUNA AND CO

04 May 1999
Supreme Court
9 pages
S.B.I. Vs T.J. PAUL

Bench: M. JAGANNADHA RAO.,S.N. PHUKAN
Case number: C.A. No.-002690-002690 / 1999
Diary number: 13984 / 1998
Advocates: Vs S. P. SHARMA

04 May 1999
Supreme Court
2 pages
KANUJI S. ZALA Vs STATE OF GUJARAT ORS

Bench: G.T.Nanavati,S.N.Phukan
Case number: W.P.(Crl.) No.-000001-000001 / 1999
Diary number: 20738 / 1998
Advocates: J. S. WAD Vs HEMANTIKA WAHI

04 May 1999
Supreme Court
4 pages
PRATAPRAI N. KOTHARI Vs JOHN BRAGANZA

Bench: M.Srinivasan,N Santosh Hegde,G T Nanavati
Case number: C.A. No.-003263-003263 / 1991
Diary number: 74471 / 1991
Advocates: Vs JAY SAVLA

04 May 1999
Supreme Court
21 pages
PUNJAB COMMUNICATIONS LTD. Vs UNION OF INDIA .

Bench: S.B.MAJMUDAR,,M. JAGANNADHA RAO.
Case number: C.A. No.-002685-002686 / 1999
Diary number: 8704 / 1998
Advocates: Vs ARVIND KUMAR SHARMA

04 May 1999
Supreme Court
7 pages
STATE OF KERALA Vs BABU .

Bench: S.N.HEGDE,G.B.PATTANAIK
Case number: Crl.A. No.-000761-000761 / 1993
Diary number: 82034 / 1993
Advocates: G. PRAKASH Vs BABY KRISHNAN

04 May 1999
Supreme Court
3 pages
MR. JUSTICE DEOKI NANDAN AGARWALA Vs UNION OF INDIA

Bench: S.P.BHARUCHA,B.N.KIRPAL,S.RAJENDRA BABU,S.S.M.QUADRI,M.B.SHAH
Case number: C.A. No.-000411-000411 / 1982
Diary number: 63041 / 1982
Advocates: Vs P. PARMESWARAN

03 May 1999
Supreme Court
6 pages
M/S.SIL IMPORT EXPORT Vs M/S.EXIM AIDES SILK EXPORTERS

Bench: M.B.SHAH,K.T.THOMAS
Case number: Crl.A. No.-000488-000488 / 1999
Diary number: 2169 / 1999
Advocates: Vs KRISHNAMURTHI SWAMI

03 May 1999
Supreme Court
6 pages
STATE OF HARYANA Vs TEK SINGH .

Bench: G.B.PATTANAIK,M.B.SHAP
Case number: Crl.A. No.-000360-000360 / 1993
Diary number: 73065 / 1993
Advocates: PREM MALHOTRA Vs NARESH BAKSHI

29 April 1999
Supreme Court
0 pages
ARUMUGHAM (DEAD) BY LRS. Vs SUNDARAMBAL

Case number: C.A. No.-002709-002709 / 1999
Diary number: 5647 / 1998

29 April 1999
Supreme Court
9 pages
UNION OF INDIA Vs M.V. VALLIAPPAN .

Bench: K.T.THOMAS,M.B.SHAH
Case number: C.A. No.-001612-001623 / 1988
Diary number: 67990 / 1988
Advocates: B. KRISHNA PRASAD Vs RADHA RANGASWAMY

29 April 1999
Supreme Court
4 pages
HANDLOOM HOUSE, ERNAKULAM Vs REG.DIRECTOR, ESI CORPN.,TRICHUR

Bench: S.SAGHIR AHMAD,K.T.THOMAS
Case number: C.A. No.-002521-002521 / 1999
Diary number: 9759 / 1998
Advocates: Vs V. J. FRANCIS

29 April 1999
Supreme Court
6 pages
NEPC MICON LTD. Vs MAGMA LEASING LTD.

Bench: K.T.THOMS,M.B.SHAH
Case number: Crl.A. No.-000481-000481 / 1999
Diary number: 16139 / 1998
Advocates: Vs S. JANANI

28 April 1999
Supreme Court
0 pages
NIRULAS CORNER HOUSE Vs COLLECTOR OF CUSTOMS, BOMBAY

Case number: C.A. No.-000138-000138 / 1986
Diary number: 63317 / 1986
Advocates: Vs V. K. VERMA

28 April 1999
Supreme Court
0 pages
STATE OF M.P. Vs SMT. ABHA SETHI

Bench: S.P. BHARUCHA , B.N. KIRPAL , S. RAJENDRA BABU , S.S.M QUADRI , M.B. SHAH
Case number: C.A. No.-004372-004372 / 1984
Diary number: 65062 / 1984