Showing 24931 - 24945 of 41947 judgements
07 May 1999
Supreme Court
5 pages
SRI BUDHIA SWAIN Vs GOPINATH DEB .

Bench: A.P.Misra,R.C.Lahoti
Case number: C.A. No.-000955-000955 / 1985
Diary number: 65292 / 1985
Advocates: ABHIJIT SENGUPTA Vs RAJ KUMAR MEHTA

07 May 1999
Supreme Court
3 pages
C.B.I. ANTI CORRUPTION BRANCH,MUMBAI Vs NARAYAN DIWAKAR

Bench: D.P.MOHAPATRA,P.P. SETHI.
Case number: Crl.A. No.-000507-000507 / 1999
Diary number: 264 / 1999
Advocates: Vs ANIL SHRIVASTAV

07 May 1999
Supreme Court
6 pages
THE MUNICIPAL CORPORATION OF DELHI Vs SMT. SUSHIELA DEVI .

Bench: A.P.MISRA,R.C.LAHOTI
Case number: C.A. No.-000687-000687 / 1986
Diary number: 64036 / 1986
Advocates: Vs BINA GUPTA

06 May 1999
Supreme Court
4 pages
RANJEET SINGH Vs HARMOHINDER S. PRADHAN

Bench: M. JAGANNADHA RAO.
Case number: C.A. No.-002008-002008 / 1998
Diary number: 3969 / 1998
Advocates: Vs NARESH BAKSHI

06 May 1999
Supreme Court
7 pages
VELLAPALLY PLANTATIONS Vs STATE OF KERALA

Bench: K.T. THOMAS.,D.P. MOHAPATRA.
Case number: C.A. No.-000198-000198 / 1995
Diary number: 3033 / 1994
Advocates: RUSTOM B. HATHIKHANAWALA Vs

06 May 1999
Supreme Court
2 pages
UNION OF INDIA Vs JAGATJIT INDUSTRIES

Bench: V.N.KHARE,U.C.BANERJEE
Case number: C.A. No.-000362-000362 / 1994
Diary number: 68253 / 1994
Advocates: ANIL KATIYAR Vs P. N. PURI

05 May 1999
Supreme Court
0 pages
MRF LTD. Vs JAGDISH LAL

Case number: C.A. No.-002710-002710 / 1999
Diary number: 20141 / 1998

05 May 1999
Supreme Court
6 pages
ELECTRONICS CORPORATION OF INDIA LTD. Vs SECRETARY,REVENUE DEPTT.GOVT.OF A.P.&ORS

Bench: BHARUCHA S.P. (J),KIRPAL B.N. (J),RAJENDRA BABU, S. (J),QUADRI, S.S.M. (J),SHAH, M.B. (J)
Case number: C.A. No.-000142-000142 / 1983
Diary number: 64477 / 1983
Advocates: GAGRAT AND CO Vs GUNTUR PRABHAKAR

05 May 1999
Supreme Court
2 pages
MR. JUSTICE DEOKI NANDAN AGARWALA Vs UNION OF INDIA

Bench: B.N.KRIPAL,S.P.BHARUCHA,S.R.BABU,SYED SHAH MOHAMMED QUADRI
Case number: C.A. No.-000411-000411 / 1982
Diary number: 63041 / 1982
Advocates: Vs P. PARMESWARAN

05 May 1999
Supreme Court
2 pages
RAJU @ SALAM Vs STATE OF KERALA

Bench: G.T. Nanavati,S.N. Phukan
Case number: Crl.A. No.-000798-000798 / 1996
Diary number: 76735 / 1996
Advocates: Vs MALINI PODUVAL

05 May 1999
Supreme Court
1 pages
KAKA SINGH Vs STATE OF PUNJAB

Bench: G.T.Nanavati,S.N.Phukan
Case number: Crl.A. No.-000584-000584 / 1998
Diary number: 3422 / 1998
Advocates: RAJIV TALWAR Vs

05 May 1999
Supreme Court
6 pages
ELECTRONICS CORPORATION OF INDIA LTD. Vs SECRETARY,REVENUE DEPTT.GOVT.OF A.P.&ORS

Bench: S.P.BHARUCHA,B.N.KIRPAL,S.RAJENDRA BABU,S.S.M.QUADRI,M.B.SHAH
Case number: C.A. No.-000142-000142 / 1983
Diary number: 64477 / 1983
Advocates: GAGRAT AND CO Vs GUNTUR PRABHAKAR

05 May 1999
Supreme Court
2 pages
SURJIT SINGH Vs STATE OF PUNJAB

Bench: G.T. NANAVATI,S.N. PHUKAN.
Case number: Appeal Criminal 238 of 1983

05 May 1999
Supreme Court
6 pages
M/S. ELECTRONICS CORPORATION OF INDIA LTD., ETC. ETC. Vs SECRETARY,REVENUE DEPT,GOVT.OF ANDHRA PRADESDH AND ORS.

Bench: S.P.Bharucha,B.N.Kirpal,S.R. Babu,SSM Quadri, M.B. Shah.

04 May 1999
Supreme Court
0 pages
SURENDRA NATH MOHANTY Vs STATE OF ORISSA

Case number: Crl.A. No.-000497-000498 / 1999
Diary number: 16423 / 1998