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07 May 1999
Supreme Court 5 pages SRI BUDHIA SWAIN Vs GOPINATH DEB .
Bench: A.P.Misra,R.C.Lahoti |
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07 May 1999
Supreme Court 3 pages C.B.I. ANTI CORRUPTION BRANCH,MUMBAI Vs NARAYAN DIWAKAR
Bench: D.P.MOHAPATRA,P.P. SETHI. |
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07 May 1999
Supreme Court 6 pages THE MUNICIPAL CORPORATION OF DELHI Vs SMT. SUSHIELA DEVI .
Bench: A.P.MISRA,R.C.LAHOTI |
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06 May 1999
Supreme Court 4 pages RANJEET SINGH Vs HARMOHINDER S. PRADHAN
Bench: M. JAGANNADHA RAO. |
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06 May 1999
Supreme Court 7 pages VELLAPALLY PLANTATIONS Vs STATE OF KERALA
Bench: K.T. THOMAS.,D.P. MOHAPATRA. |
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06 May 1999
Supreme Court 2 pages UNION OF INDIA Vs JAGATJIT INDUSTRIES
Bench: V.N.KHARE,U.C.BANERJEE |
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05 May 1999
Supreme Court 0 pages MRF LTD. Vs JAGDISH LAL
Case number: C.A. No.-002710-002710 / 1999 |
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05 May 1999
Supreme Court 6 pages ELECTRONICS CORPORATION OF INDIA LTD. Vs SECRETARY,REVENUE DEPTT.GOVT.OF A.P.&ORS
Bench: BHARUCHA S.P. (J),KIRPAL B.N. (J),RAJENDRA BABU, S. (J),QUADRI, S.S.M. (J),SHAH, M.B. (J) |
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05 May 1999
Supreme Court 2 pages MR. JUSTICE DEOKI NANDAN AGARWALA Vs UNION OF INDIA
Bench: B.N.KRIPAL,S.P.BHARUCHA,S.R.BABU,SYED SHAH MOHAMMED QUADRI |
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05 May 1999
Supreme Court 2 pages RAJU @ SALAM Vs STATE OF KERALA
Bench: G.T. Nanavati,S.N. Phukan |
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05 May 1999
Supreme Court 1 pages KAKA SINGH Vs STATE OF PUNJAB
Bench: G.T.Nanavati,S.N.Phukan |
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05 May 1999
Supreme Court 6 pages ELECTRONICS CORPORATION OF INDIA LTD. Vs SECRETARY,REVENUE DEPTT.GOVT.OF A.P.&ORS
Bench: S.P.BHARUCHA,B.N.KIRPAL,S.RAJENDRA BABU,S.S.M.QUADRI,M.B.SHAH |
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05 May 1999
Supreme Court 2 pages SURJIT SINGH Vs STATE OF PUNJAB
Bench: G.T. NANAVATI,S.N. PHUKAN. |
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05 May 1999
Supreme Court 6 pages M/S. ELECTRONICS CORPORATION OF INDIA LTD., ETC. ETC. Vs SECRETARY,REVENUE DEPT,GOVT.OF ANDHRA PRADESDH AND ORS.
Bench: S.P.Bharucha,B.N.Kirpal,S.R. Babu,SSM Quadri, M.B. Shah. |
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04 May 1999
Supreme Court 0 pages SURENDRA NATH MOHANTY Vs STATE OF ORISSA
Case number: Crl.A. No.-000497-000498 / 1999 |