Judgements

Vs

Bench: UMESH C BANERJEE,M.SRINIVASAN
Case number: /
Diary number: 3 / 1378

SITA RAM SINGHANIA Vs BANK OF TOKYO-MITSUBISHI LTD.&ORS

Bench: S.L.GOYAL
Case number: SLP(C) No.-006759-006759 / 1999
Diary number: 7353 / 1999

RAMESH CHAND BANSAL Vs DISTT.MAGISTRATE/COLLECTOR .

Bench: A.P.Misra,N.Santosh Hegde
Case number: C.A. No.-000229-000229 / 1997
Diary number: 15010 / 1995
Advocates: MANOJ SWARUP AND CO. Vs PRADEEP MISRA

OLYMPUS SUPERSTRUCTURES PVT. LTD. Vs MEENA VIJAY KHETAN

Bench: M. JAGANNADHA RAO,,S.N. PHUKAN.
Case number: C.A. No.-002912-002914 / 1999
Diary number: 18121 / 1998
Advocates: Vs E. C. AGRAWALA

RAM JANKIJEE DEITIES Vs STATE OF BIHAR .

Bench: M. JAGANNADHA RAO,UNESH C. BANERJEE
Case number: C.A. No.-000107-000107 / 1992
Diary number: 60324 / 1992

HYDERABAD INDUSTRIES LTD. Vs UNION OF INDIA .

Bench: S.P.BHARUCHA,B.N.KIRPAL,S.RAJENDRA BABU,S.S.M.QUADRI,M.B.SHAH
Case number: C.A. No.-001354-001354 / 1980
Diary number: 62665 / 1980
Advocates: SUMAN JYOTI KHAITAN Vs V. K. VERMA

COLLECTOR OF CENTRAL EXCISE, CHANDIGARH Vs M/S KAY JAY ENGINEERING & ORS.

STATE OF TAMIL NADU THROUGH SUPERINTENDENT OF POLICE,CBI/SI Vs NALINI AND 25 OTHERS

S. SHANMUGADIVELU, S. NALINI & OTHERS Vs STATE BY D.S.P., CBI, SIT, CHENNAI

STATE OF TAMIL NADU THROUGH SUPERINTENDENT OF POLICE, CBI/S Vs NALINI AND 25 OTHERS

Bench: SYED SHAH MOHAMMED QUADRI
Case number: 1 of 1998

DMAI Vs

Bench: K.T. THOMAS,D.P. MOHAPATRA.
Case number: Crl.A. No.-000230-000230 / 1991
Diary number: 79338 / 1991

M/S.B R ENTERPRISES Vs STATE OF UP

Case number: C.A. No.-002747-002747 / 1999
Diary number: 8386 / 1997

SHRI MUNIR ALAM Vs UNION OF INDIA AND ORS.

Bench: DR. A.S. ANAND C.J.,M. JAGANNADHA RAO,N. SANTOSH HEGDE
Case number: Writ Petition (crl.) 352 of 1997

MUNIR ALAM Vs UNION OF INDIA AND ORS.

Case number: Writ Petition (crl.) 352 of 1997

SHRI MUNIR ALAM Vs UNION OF INDIA AND ORS.

Case number: Writ Petition (crl.) 352 of 1997