Showing 24706 - 24720 of 41947 judgements
14 September 1999
Supreme Court
6 pages
SOMNATH RATH Vs BIKRAM K. ARUKH

Bench: S. RAJENDRA BABU,R.C. LAHOTI.
Case number: C.A. No.-000335-000335 / 1999
Diary number: 60275 / 1999
Advocates: DEBASIS MISRA Vs

14 September 1999
Supreme Court
8 pages
SHRI RAVINDER KUMAR SHARMA Vs THE STATE OF ASSAM .

Bench: M.J.RAO,M.SRINIVASAN
Case number: C.A. No.-006036-006036 / 1990
Diary number: 72316 / 1990

14 September 1999
Supreme Court
9 pages
TULSI CO-OP. HOUSING SOCIETY Vs STATE OF A.P. .

Bench: K.T.THOMAS,M.SRINIVASAN
Case number: C.A. No.-006986-006987 / 1994
Diary number: 82057 / 1993
Advocates: Vs GUNTUR PRABHAKAR

14 September 1999
Supreme Court
4 pages
I.R. GOELHO (DEAD)BY LRS. Vs THE STATE OF TAMILNADU

Bench: S.P.BHARUCHA , B.N.KIRPAL , V.N.KHARE , S.S.M.QUADRI , D.P.MOHAPATRA
Case number: C.A. No.-001344-001345 / 1976
Diary number: 60767 / 1976
Advocates: Vs KUSUM CHAUDHARY

14 September 1999
Supreme Court
4 pages
IR COELHO (DEAD) BY LRS. Vs THE STATE OF TAMIL NADU

Bench: S.P.BHARUCHA,V.N.KHARE,B.N.KIRPAL,D.P.MOHAPATRO
Case number: Appeal (civil) 1344 of 1996

14 September 1999
Supreme Court
8 pages
STATE THROUGH CBI, DELHI Vs GIAN SINGH

Bench: K.T.THOMAS,S.P.KURDUKAR,G.B.PATTANAIK.
Case number: 3 of 1998

14 September 1999
Supreme Court
0 pages
TULIP PARK COOP. HOUSING SOC. LTD Vs SAI OVERSEAS IMPORT & EXPORT

Case number: C.A. No.-013417-013417 / 1996
Diary number: 76794 / 1996
Advocates: RUSTOM B. HATHIKHANAWALA Vs

14 September 1999
Supreme Court
0 pages
NEW INDIA ASSURANCE CO. LTD. Vs SMT. SITA BAI .

Case number: C.A. No.-005005-005005 / 1999
Diary number: 78595 / 1991
Advocates: Vs PRAVEEN SWARUP

13 September 1999
Supreme Court
6 pages
PAPARAMBAKA ROSAMMA Vs STATE OF ANDHRA PRADESH

Bench: S.P.KURDUKAR,K.T. THOMAS,N.SANTOSH HEDGE
Case number: Crl.A. No.-001175-001175 / 1998
Diary number: 1949 / 1998
Advocates: SATYAPAL KHUSHAL CHAND PASI Vs GUNTUR PRABHAKAR

13 September 1999
Supreme Court
6 pages
STATE OF KERALA Vs KOLIYAT ESTATES

Bench: K.T.THOMAS,D.P.MOHAPATRO
Case number: C.A. No.-002502-002502 / 1994
Diary number: 75697 / 1994
Advocates: G. PRAKASH Vs K. R. NAMBIAR

13 September 1999
Supreme Court
6 pages
PAPARAMBAKA ROSAMMA & ORS. Vs STATE OF ANDHRA PRADESH

13 September 1999
Supreme Court
0 pages
STATE OF H P Vs JAI LAL

Case number: Crl.A. No.-000530-000530 / 1997
Diary number: 76783 / 1996
Advocates: Vs KRISHAN SINGH CHAUHAN

13 September 1999
Supreme Court
0 pages
STATE OF H P Vs JAI LAL

Bench: K.T. THOMAS,D.P. MOHAPATRA
Case number: Crl.A. No.-000530-000530 / 1997
Diary number: 76783 / 1996
Advocates: Vs KRISHAN SINGH CHAUHAN

10 September 1999
Supreme Court
5 pages
HINDUSTAN AERONAUTICS Vs REGISTERING AUTHORITY

Bench: S.R.BABU,R.C.LAHOTI
Case number: C.A. No.-007253-007253 / 1997
Diary number: 5978 / 1995
Advocates: Vs RADHA SHYAM JENA

10 September 1999
Supreme Court
4 pages
ALLAHABAD BANK, CALCUTTA Vs RADHA KRISHNA MAITY

Bench: A.P.MISRA,M.J.RAO
Case number: C.A. No.-004999-004999 / 1999
Diary number: 12154 / 1998
Advocates: Vs SARLA CHANDRA