Showing 24676 - 24690 of 41947 judgements
17 September 1999
Supreme Court
4 pages
TRISUNS CHEMICAL INDUSTRY Vs RAJESH AGARWAL

Bench: K.T.THOMAS,M.B.SHAH
Case number: Crl.A. No.-000950-000950 / 1999
Diary number: 51 / 1999
Advocates: Vs NIRAJ SHARMA

17 September 1999
Supreme Court
2 pages
M/S.ECONOMICS TPT.ORGANISATION Vs M/S.ORIENTAL INSURANCE CO.LTD.&ANR

Case number: C.A. No.-005470-005470 / 1999
Diary number: 19002 / 1998
Advocates: M. M. KASHYAP Vs R. D. UPADHYAY

17 September 1999
Supreme Court
0 pages
CONSOLIDATED PHOTO & FINVEST LTD. Vs COLLECTOR OF CUSTOMS AND CENTRAL EXCISE

Case number: C.A. No.-004196-004196 / 1989
Diary number: 70362 / 1989
Advocates: Vs P. PARMESWARAN

17 September 1999
Supreme Court
0 pages
CONSOLIDATED PHOTO & FINVEST LTD. Vs COLLECTOR OF CUSTOMS AND CENTRAL EXCISE

Bench: G.T. NANAVATI,S.N. PHUKAN
Case number: C.A. No.-004196-004196 / 1989
Diary number: 70362 / 1989
Advocates: Vs P. PARMESWARAN

16 September 1999
Supreme Court
20 pages
AROSAN ENPTS. Vs U O I

Bench: B.N.KIRPAL,UMESH C. BANERJEE
Case number: C.A. No.-008010-008010 / 1995
Diary number: 9340 / 1995
Advocates: MANIK KARANJAWALA Vs ARPUTHAM ARUNA AND CO

16 September 1999
Supreme Court
4 pages
JATINDER PAUL SINGH Vs STATE OF PUNJAB .

Bench: K.VENKATASWAMI,G.B.PATTANAIK,S.P.KURDUKAR
Case number: C.A. No.-000316-000317 / 1999
Diary number: 17488 / 1998

16 September 1999
Supreme Court
20 pages
YOGINATH D. BAGDE Vs STATE OF MAHARASHTRA

Bench: S.SAGHIR AHMAD,K.VANKATASWAMI
Case number: C.A. No.-015479-015479 / 1996
Diary number: 76797 / 1996
Advocates: Vs GOPAL BALWANT SATHE

16 September 1999
Supreme Court
26 pages
AJIT SINGH Vs STATE OF PUNJAB .

Bench: S.P. KURDUKAR,,M. JAGANNADHA RAO.
Case number: R.P.(C) No.-001504-001506 / 1999
Diary number: 17144 / 1999

16 September 1999
Supreme Court
5 pages
RAM PRASAD Vs D.K.VIJAY

Bench: K.VENKATASWAMI,G.B.PATTANAIK,M.JAGNNADHA RAO,S.P.KURDUKAR
Case number: C.A. No.-002866-002866 / 1998
Diary number: 7078 / 1998

16 September 1999
Supreme Court
3 pages
PADMASINGHJI BAJIRAO PATIL Vs STATE OF MAHARASHTRA

Bench: S. RAJENDRABABU,R.C.LAHOTI.
Case number: C.A. No.-012431-012431 / 1996
Diary number: 76806 / 1996
Advocates: Vs GOPAL BALWANT SATHE

16 September 1999
Supreme Court
2 pages
DMAI Vs

Bench: S. RAJENDRA BABU,R.C. LAHOTI.
Case number: W.P.(C) No.-011742-011744 / 1984
Diary number: 67954 / 1984

16 September 1999
Supreme Court
8 pages
STATE OF MAHARASHTRA Vs TAPAS D NEOGY

Bench: G.B.PATTANAIK,N.S. HEDGE
Case number: Crl.A. No.-000947-000947 / 1999
Diary number: 15327 / 1997

16 September 1999
Supreme Court
7 pages
SUBE SINGH BAHMANI Vs STATE OF HARYANA

Bench: G.B.PATTANAIK,S.P.KURDUKAR,K.VENKATASWAMI
Case number: C.A. No.-005324-005324 / 1999
Diary number: 77262 / 1996
Advocates: KRISHAN SINGH CHAUHAN Vs

16 September 1999
Supreme Court
5 pages
RAM PRASAD Vs D.K.VIJAY

Bench: A.S.ANAND CJI , K.VENKATASWAMI , G.B.PATTANAIK , S.P.KURDUKAR , M.JAGANNADHA RAO
Case number: C.A. No.-002866-002866 / 1998
Diary number: 7078 / 1998

16 September 1999
Supreme Court
4 pages
JATINDER PAUL SINGH Vs STATE OF PUNJAB .

Bench: A.S.ANAND CJI , K.VENKATASWAMI , G.B.PATTANAIK , S.P.KURDUKAR , M.JAGANNADHA RAO
Case number: C.A. No.-000316-000317 / 1999
Diary number: 17488 / 1998