Judgements

RAJ DEO SHARMA Vs THE STATE OF BIHAR

Bench: M.SRINIVASAN,M.B.SHAH.
Case number: Special Leave Petition (Criminal) 2326 of 1999

STATE OF TAMIL NADU Vs RAJENDRAN

Case number: Crl.A. No.-000917-000917 / 1996
Diary number: 15275 / 1995
Advocates: K. V. VENKATARAMAN Vs K. SHARDA DEVI

GENERAL INSURANCE CORPN.OF INDIA Vs C.I.T., BOMBAY

Bench: S.RAJENDRA R.C.LAHOTI
Case number: C.A. No.-003283-003283 / 1998
Diary number: 6883 / 1998
Advocates: RUSTOM B. HATHIKHANAWALA Vs

BODDU NARAYANAMMA Vs SRI VENKATA RAMA ALUMINIUM CO

Bench: V.N.KHARE,SYED SHAH MOHAMMED QUADRI
Case number: C.A. No.-002648-002648 / 1998
Diary number: 20154 / 1997
Advocates: MUKESH K. GIRI Vs B. SUNITA RAO

CHANDRA KISHORE JHA Vs MAHAVIR PD.

Bench: A.S.ANAND
Case number: C.A. No.-000042-000042 / 1998
Diary number: 18711 / 1997
Advocates: PREM SUNDER JHA Vs

DMAI Vs

Bench: S.R.BABU,M.B.SHAH,S.S.MD.QUADRI,B.N.KIRPAL,S.P.BHARUCHA
Case number: C.A. No.-002064-002066 / 1984
Diary number: 67964 / 1984

RAMMI @ RAMESHWAR Vs STATE OF M.P.

Bench: K.T.THOMAS,A.P.MISRA
Case number: Crl.A. No.-000061-000061 / 1999
Diary number: 18693 / 1998

THE STATE OF HARYANA Vs KAMAL SINGH SAHARAWAT .

Bench: M.Jagannadha Rao,M.Srinivasan
Case number: C.A. No.-004304-004304 / 1990
Diary number: 72318 / 1990
Advocates: Vs RANBIR SINGH YADAV

STATE OF U.P. Vs DHARMENDRA SINGH

Bench: N. Santosh Syed Shah Mohammed quadri
Case number: Crl.A. No.-000982-000983 / 1999
Diary number: 435 / 1998
Advocates: Vs GIRISH CHANDRA

DMAI Vs

Bench: S.P.BHARUCHA , B.N.KIRPAL , S.RAJENDRA BABU , S.S.M.QUADRI , M.B.SHAH
Case number: C.A. No.-002064-002066 / 1984
Diary number: 67964 / 1984

CHANDRA KISHORE JHA Vs MAHAVIR PRASAD & ORS.

M. RAMACHANDRAN Vs GOVIND BALLABH .

Case number: C.A. No.-002704-002704 / 1997
Diary number: 76807 / 1996
Advocates: GUNTUR PRABHAKAR Vs ANIL KATIYAR

RAJASTHAN STATE MINES & MINERALS Vs EASTERN ENGG.ENTERPRISES

Bench: D.P.WADHWA,M.B.SHAH
Case number: C.A. No.-001202-001202 / 1992
Diary number: 79718 / 1992

GURDEEP SINGH Vs STATE (DELHI ADMN.)

Bench: K.T.THOMAS,A.P.MISRA
Case number: Crl.A. No.-000604-000604 / 1997
Diary number: 7827 / 1997
Advocates: Vs D. S. MAHRA

W.B.STATE ELEC.BOARD Vs SAMIR K. SARKAR

Bench: C.BANERJEE,G.B.PATTANAIK
Case number: C.A. No.-005343-005343 / 1999
Diary number: 20275 / 1998