Showing 24736 - 24750 of 41947 judgements
01 September 1999
Supreme Court
4 pages
ASHWANI KUMAR Vs R.T.A.

Bench: S.SAGHIR AHMAD,M.B.SHAH
Case number: C.A. No.-003341-003341 / 1997
Diary number: 79755 / 1996
Advocates: Vs SUSHIL KUMAR JAIN

01 September 1999
Supreme Court
4 pages
ATLAS EXPORT INDUSTRIES Vs KOTAK & COMPANY

Bench: S.R.BABU,R.C.LAHOTI
Case number: C.A. No.-007410-007410 / 1994
Diary number: 82053 / 1993
Advocates: VIVEK GAMBHIR Vs

01 September 1999
Supreme Court
5 pages
LACHHMAN DASS ARORA Vs GANESHI LAL .

Bench: S.RAJENDRA BABU,R.C.LAHOTI
Case number: C.A. No.-008343-008343 / 1997
Diary number: 18124 / 1997
Advocates: ANIL K. CHOPRA Vs SHEELA GOEL

01 September 1999
Supreme Court
12 pages
S.A.I.L. LTD. Vs J.C. BUDHARAJA GOVT. & MINING CONTRACTOR

Bench: D.P.WADHWA,M.B.SHAH
Case number: C.A. No.-000507-000507 / 1992
Diary number: 75693 / 1992
Advocates: M. P. VINOD Vs RAJ KUMAR MEHTA

01 September 1999
Supreme Court
5 pages
LACHHMAN DAS ARORA Vs GANESHI LAL & ORS.

01 September 1999
Supreme Court
0 pages
MOHD. ALI Vs AZAD MOHD.

Bench: DR. A.S. ANAND C.J,S. RAJENDRA BABU,R.C. LAHOTI
Case number: C.A. No.-000445-000445 / 1998
Diary number: 19533 / 1997
Advocates: KRISHAN SINGH CHAUHAN Vs

01 September 1999
Supreme Court
0 pages
MYSORE MINERALS LTD. Vs C.I.T., KARNATAKA

Case number: C.A. No.-005374-005374 / 1994
Diary number: 5596 / 1993
Advocates: Vs SHAIL KUMAR DWIVEDI

01 September 1999
Supreme Court
0 pages
MOHD. ALI Vs AZAD MOHD.

Case number: C.A. No.-000445-000445 / 1998
Diary number: 19533 / 1997
Advocates: KRISHAN SINGH CHAUHAN Vs

01 September 1999
Supreme Court
0 pages
MYSORE MINERALS LTD. Vs C.I.T., KARNATAKA

Bench: S. RAJENDRA BABU,R.C. LAHOTI
Case number: C.A. No.-005374-005374 / 1994
Diary number: 5596 / 1993
Advocates: Vs SHAIL KUMAR DWIVEDI

31 August 1999
Supreme Court
6 pages
M.C. MEHTA Vs UNION OF INDIA

Bench: S S AHMAD,M JAGANNADHA RAO
Case number: W.P.(C) No.-013381-013381 / 1984
Diary number: 63426 / 1984
Advocates: PETITIONER-IN-PERSON Vs

31 August 1999
Supreme Court
6 pages
I.C.I.C.I. LTD. Vs KARNATAKA BALL BEARINGS CORPN.LTD.

Bench: UMESH C. BANERJEE,G.B.PATTANAIK
Case number: C.A. No.-004853-004853 / 1999
Diary number: 13279 / 1998
Advocates: Vs GHAN SHYAM VASISHT

31 August 1999
Supreme Court
4 pages
T. SIVASUBRAMANIAM Vs KASINATH PUJARI .

Bench: V.N.KHARE,S.N.PHUKAN
Case number: C.A. No.-005388-005389 / 1998
Diary number: 4727 / 1998
Advocates: A. T. M. SAMPATH Vs V. BALACHANDRAN

31 August 1999
Supreme Court
4 pages
T.K. LALHIKA Vs SETH KARSANDAS JAMNADAS

Bench: A.P.MISRA,K.T.THOMAS
Case number: C.A. No.-000237-000237 / 1999
Diary number: 10317 / 1998
Advocates: P. K. MANOHAR Vs

31 August 1999
Supreme Court
0 pages
MAHARASHTRA GIRNI KAMGAR UNION Vs S.BHATACHARJI .

Case number: C.A. No.-002473-002473 / 1987
Diary number: 68128 / 1987

30 August 1999
Supreme Court
4 pages
STATE OF U.P. Vs RAM KRISHNA

Bench: G.T.Nanavati S.N. Phukan
Case number: C.A. No.-004861-004861 / 1999
Diary number: 15213 / 1998
Advocates: Vs RAJESH