Showing 24691 - 24705 of 41947 judgements
16 September 1999
Supreme Court
26 pages
AJIT SINGH Vs THE STATE OF PUNJAB .

Bench: A.S.ANAND CJI,K.VENKATASWAMI,G.B.PATTANAIK,S.P.KURDUKAR,M.JAGANNADHA RAO
Case number: C.A. No.-003792-003794 / 1989
Diary number: 70383 / 1989
Advocates: VARINDER KUMAR SHARMA Vs

16 September 1999
Supreme Court
7 pages
SUBE SINGH BAHMANI Vs STATE OF HARYANA

Bench: A.S.ANAND CJI , K.VENKATASWAMI , G.B.PATTANAIK , S.P.KURDUKAR , M.JAGANNADHA RAO
Case number: C.A. No.-005324-005324 / 1999
Diary number: 77262 / 1996
Advocates: KRISHAN SINGH CHAUHAN Vs

16 September 1999
Supreme Court
9 pages
REGISTRAR(ADMN.),HIGH COURT OF ORISSA Vs SISIR KANTA SATAPATHY

Bench: ANAND, A.S. (DR.) (CJI),VENKATASWAMI K. (J),G.B. PATTANAIK (J),KURDUKAR, S.P. (J),JAGANNADHA RAO, M. (J)
Case number: C.A. No.-004751-004751 / 1992
Diary number: 74497 / 1991
Advocates: Y. PRABHAKARA RAO Vs SARLA CHANDRA

16 September 1999
Supreme Court
0 pages
RAMESH Vs STATE OF M.P.

Bench: G.B. PATTANAIK,N. SANTOSH HEGDE
Case number: Crl.A. No.-000587-000587 / 1996
Diary number: 17352 / 1994
Advocates: VIJAY K. JAIN Vs VIVEK GAMBHIR

16 September 1999
Supreme Court
0 pages
LAL CHAND Vs DISTRICT JUDGE, AGRA

Case number: C.A. No.-001040-001040 / 1995
Diary number: 307 / 1995
Advocates: M. C. DHINGRA Vs LAXMI ARVIND

16 September 1999
Supreme Court
0 pages
KALEMA TUMBA Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000817-000817 / 1998
Diary number: 9777 / 1998
Advocates: M. QAMARUDDIN Vs GOPAL BALWANT SATHE

16 September 1999
Supreme Court
0 pages
RAMESHWAR PRASAD Vs MANAGING DIRECTOR

Case number: C.A. No.-005319-005320 / 1999
Diary number: 7515 / 1997
Advocates: Vs K. R. SASIPRABHU

16 September 1999
Supreme Court
0 pages
RAMESH Vs STATE OF M.P.

Case number: Crl.A. No.-000587-000587 / 1996
Diary number: 17352 / 1994
Advocates: VIJAY K. JAIN Vs VIVEK GAMBHIR

16 September 1999
Supreme Court
0 pages
RAMESHWAR PRASAD Vs MANAGING DIRECTOR

Bench: K. VENKATASWAMI,M.B. SHAH
Case number: C.A. No.-005319-005320 / 1999
Diary number: 7515 / 1997
Advocates: Vs K. R. SASIPRABHU

15 September 1999
Supreme Court
10 pages
THAMPANOOR RAVI Vs CHARUPARA RAVI

Bench: S.R.BABU,R.C.LAHOTI
Case number: C.A. No.-007395-007396 / 1997
Diary number: 17874 / 1997
Advocates: E. M. S. ANAM Vs C. N. SREE KUMAR

15 September 1999
Supreme Court
14 pages
NARENDER SINGH Vs MALA RAM

Bench: S.R.BABU,R.C.LAHOTI
Case number: C.A. No.-005776-005777 / 1997
Diary number: 14113 / 1997
Advocates: RAO RANJIT Vs RANBIR SINGH YADAV

15 September 1999
Supreme Court
0 pages
STATE BANK OF BIKANER & JAIPUR Vs M/S.BALLABH DAS & CO

Bench: G.T. NANAVATI,S.N. PHUKAN
Case number: C.A. No.-005069-005070 / 1999
Diary number: 6249 / 1997
Advocates: Vs SUSHIL KUMAR JAIN

15 September 1999
Supreme Court
0 pages
CHAIRMAN,GRID CORPORATION Vs SUKAMANI DAS

Case number: C.A. No.-005074-005074 / 1999
Diary number: 3211 / 1998

15 September 1999
Supreme Court
0 pages
STATE BANK OF BIKANER & JAIPUR Vs M/S.BALLABH DAS & CO

Case number: C.A. No.-005069-005070 / 1999
Diary number: 6249 / 1997
Advocates: Vs SUSHIL KUMAR JAIN

14 September 1999
Supreme Court
3 pages
AJAY JADHAV Vs GOVT OF GOA .

Bench: D.P.WADHWA,SAGHIR AHMAD
Case number: C.A. No.-005043-005043 / 1999
Diary number: 10684 / 1998
Advocates: Vs A. SUBHASHINI