Showing 24721 - 24735 of 41947 judgements
10 September 1999
Supreme Court
2 pages
NEW INDIA ASSURANCE CO. LTD. Vs SMT. SITA BAI .

Bench: CJL,M. SRINIVASAN,R.C. LOHOTI.
Case number: C.A. No.-005005-005005 / 1999
Diary number: 78595 / 1991
Advocates: Vs PRAVEEN SWARUP

09 September 1999
Supreme Court
6 pages
R.S. SAINI Vs STATE OF PUNJAB

Bench: R.C.Lohoti,N.Santosh Hegde
Case number: C.A. No.-004993-004993 / 1999
Diary number: 13324 / 1998

09 September 1999
Supreme Court
3 pages
RAJIV BHATIA Vs GOVT. OF NCT OF DELHI AN D ORS.

Bench: G.B.PATTENAIK,U.C.BANERJEE
Case number: Crl.A. No.-000922-000922 / 1999
Diary number: 7028 / 1999
Advocates: Vs KAMINI JAISWAL

09 September 1999
Supreme Court
0 pages
RAMASHISH YADAV Vs STATE OF BIHAR

Bench: G.B. PATTANAIK,N. SANTOSH HEGDE
Case number: Crl.A. No.-000719-000722 / 1996
Diary number: 76780 / 1996

09 September 1999
Supreme Court
0 pages
RAMASHISH YADAV Vs STATE OF BIHAR

Case number: Crl.A. No.-000719-000722 / 1996
Diary number: 76780 / 1996

08 September 1999
Supreme Court
14 pages
BALRAJ TANEJA Vs SUNIL MADAN

Bench: D.P.MOHAPATRO,S.SAGHIR AHMAD
Case number: C.A. No.-004968-004968 / 1999
Diary number: 12762 / 1998

08 September 1999
Supreme Court
7 pages
STATE OF PUNJAB Vs GURDEEP SINGH

Bench: UMESH C BANERJEE,K.T.THOMES,D.P.MOHAPATRO
Case number: Crl.A. No.-000393-000393 / 1992
Diary number: 85938 / 1992
Advocates: Vs TEJ PRATAP SINGH MANN

08 September 1999
Supreme Court
5 pages
RAM SARAN MAHTO Vs STATE OF BIHAR

Bench: M.B.SHAH,K.T.THOMAS
Case number: Crl.A. No.-000912-000913 / 1999
Diary number: 20167 / 1998

07 September 1999
Supreme Court
8 pages
HARI SINGH Vs KANHAIYA LAL

Bench: A.P.MISRA,N.SANTOSH HEGDE
Case number: C.A. No.-010756-010756 / 1996
Diary number: 1159 / 1996
Advocates: Vs SUSHIL KUMAR JAIN

07 September 1999
Supreme Court
3 pages
LABANYA NEOGI THRO.ITS POWER OF ATTORNEY Vs W.B. ENGG. CO

Bench: V.N.KHARE,S.N.PHUKAN
Case number: C.A. No.-009127-009127 / 1996
Diary number: 76776 / 1996
Advocates: ANIP SACHTHEY Vs MADHU MOOLCHANDANI

07 September 1999
Supreme Court
2 pages
DMAI Vs

Bench: D.P.MOHAPATRO,S.S.M. QUADRI,V.N.KHARE
Case number: C.A. No.-004858-004859 / 1989
Diary number: 72206 / 1989

07 September 1999
Supreme Court
2 pages
DMAI Vs

Bench: S.P.BHARUCHA , B.N.KIRPAL , V.N.KHARE , S.S.M.QUADRI , D.P.MOHAPATRA
Case number: C.A. No.-004858-004859 / 1989
Diary number: 72206 / 1989

02 September 1999
Supreme Court
5 pages
ASHOK GANGADHAR MARATHA Vs ORIENTAL INSURANCE CO

Bench: D.P.WADHWA,S.SAGHIR AHMAD
Case number: C.A. No.-004490-004490 / 1996
Diary number: 12764 / 1995
Advocates: TARA CHANDRA SHARMA Vs

02 September 1999
Supreme Court
0 pages
STATE OF HARYANA Vs BALWAN

Bench: G.T. NANAVATI,S.N. PHUKAN
Case number: Crl.A. No.-000009-000009 / 1998
Diary number: 10690 / 1997
Advocates: Vs BHAL SINGH MALIK

02 September 1999
Supreme Court
0 pages
STATE OF HARYANA Vs BALWAN

Case number: Crl.A. No.-000009-000009 / 1998
Diary number: 10690 / 1997
Advocates: Vs BHAL SINGH MALIK