Showing 24751 - 24765 of 41947 judgements
30 August 1999
Supreme Court
5 pages
SHIV KUMAR Vs HUKAM CHAND

Bench: S.P.KURDUKAR,K.T.THOMAS,N.SANTOSH HEGDE
Case number: Crl.A. No.-001048-001048 / 1998
Diary number: 61624 / 1997
Advocates: Vs CHANDER SHEKHAR ASHRI

30 August 1999
Supreme Court
0 pages
U.O.I. Vs RAM SAMUJH

Case number: Crl.A. No.-000866-000866 / 1999
Diary number: 1399 / 1999

27 August 1999
Supreme Court
3 pages
MAHESH BALMIKI @ MUNNA Vs STATE OF MADHYA PRADESH

Bench: K.Vankataswami,Syed Shah Mohammed Quadri
Case number: Crl.A. No.-000859-000859 / 1999
Diary number: 8706 / 1998

27 August 1999
Supreme Court
17 pages
GRAPHITE INDIA LTD. Vs DURGAPUR PROJECTS LTD.

Bench: M.B.SHAH,D.P.WADHWA
Case number: C.A. No.-004750-004752 / 1999
Diary number: 12475 / 1998

27 August 1999
Supreme Court
12 pages
K.R. PATEL(DEAD) THROUGH LRS. Vs COMMNR. OF INCOME TAX

Bench: D.P.WADHWA,M.B.SHAH
Case number: C.A. No.-005649-005649 / 1990
Diary number: 72275 / 1990

27 August 1999
Supreme Court
9 pages
STATE OF J.& K. Vs DEV DUTT PANDIT

Bench: D.P.Wadhwa,M.B.Shah
Case number: C.A. No.-003551-003551 / 1990
Diary number: 72276 / 1990
Advocates: ASHOK MATHUR Vs E. C. AGRAWALA

27 August 1999
Supreme Court
3 pages
A. ROBERT Vs THE UNITED INSURANCE CO. LTD.

Bench: S.B.Majumdar,D.P.Mohapatro
Case number: Appeal Civil 4738 of 1998

27 August 1999
Supreme Court
0 pages
COLLECTOR OF CENTRAL EXCISE, GUNTUR Vs ARUNA STRAW BOARDS

Case number: C.A. No.-000271-000271 / 1989
Diary number: 62124 / 1989
Advocates: P. PARMESWARAN Vs RR-EX-PARTE

27 August 1999
Supreme Court
0 pages
GOVT. OF INDIA Vs COURT LIQUIDATOR'S EMPLOYEES ASSN .

Case number: C.A. No.-005642-005642 / 1994
Diary number: 88778 / 1993
Advocates: SUSHMA SURI Vs VISHWAJIT SINGH

25 August 1999
Supreme Court
4 pages
KAPILDEO PD. SAH Vs STATE OF BIHAR

Bench: D.P.WADHWA,S.SAGHIR AHMAD.
Case number: C.A. No.-004706-004706 / 1999
Diary number: 13678 / 1998

25 August 1999
Supreme Court
5 pages
MALIK BROTHERS Vs NARENDRA DADHICH

Bench: S.SAGHIR AHMAD,,G.B. PATTANAIK
Case number: C.A. No.-004739-004739 / 1999
Diary number: 79917 / 1996
Advocates: Vs SHRISH KUMAR MISRA

24 August 1999
Supreme Court
3 pages
VIKAS MOTORS LTD. Vs P K JAIN

Bench: R.P.Sethi,Saghir Ahmad
Case number: C.A. No.-007693-007693 / 1996
Diary number: 79708 / 1992
Advocates: ROHIT MINOCHA Vs RR-EX-PARTE

24 August 1999
Supreme Court
8 pages
S. THANGAPPAN Vs P. PADMAVATHY

Bench: A.P.MISRA,N.SANTOSH HEGDE
Case number: C.A. No.-001272-001273 / 1999
Diary number: 272 / 1998
Advocates: Vs L. K. PANDEY

24 August 1999
Supreme Court
4 pages
FRANCO B. MARTINS Vs MAFALDA MARIA TERESA RODRIGUES

Bench: R.P.Sethi,Saghir Ahmad
Case number: C.A. No.-007593-007593 / 1995
Diary number: 3488 / 1995
Advocates: HARESH RAICHURA Vs AJIT PUDUSSERY

24 August 1999
Supreme Court
3 pages
THE PAPER PRODUCTS LTD Vs THE COMMNR OF CENT EXCISE

Bench: S.P.Bharucha,N Santosh Hegde
Case number: C.A. No.-005950-005950 / 1997
Diary number: 14151 / 1997
Advocates: MANIK KARANJAWALA Vs RR-EX-PARTE